Tribunals and Commissions01 Dec 2015
POOJA CONTRUCTIONS LIMITED Vs SUBHASH PATEL & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPJ 264 : 2016 1 CPR 53
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 5 of 68
Tribunals and Commissions01 Dec 2015
ARCHANA SHARMA & 2 ORS Vs NORTH STAR HOSPITAL & JOINT REPLACEMENT CENTRE & 4 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPJ 269 : 2016 1 CPR 54
Tribunals and Commissions01 Dec 2015
DIRECTOR OF INSURANCE Vs BHARATSINH RANJIT PADHIYAR & 3 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 49
Consumer Protection Act, 1986, Section 2(1)(d), Section 2(1)(d)(II) - Definitions - Definitions
Tribunals and Commissions01 Dec 2015
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs DAMNI & 2 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPJ 408 : 2016 1 CPR 51
Tribunals and Commissions30 Nov 2015
UNITED INDIA INSURANCE CO.LTD. Vs NASIR SHAH BASHIR SHAH
National Consumer Disputes Redressal Commission · 2016 1 CPJ 461
Tribunals and Commissions30 Nov 2015
NATIONAL INSURANCE CO. LTD. Vs ABDUL KALAM
National Consumer Disputes Redressal Commission · 2016 1 CPJ 468
Tribunals and Commissions30 Nov 2015
M/S. FIAT INDIA AUTOMOBILES LIMITED Vs PRASEEJA & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 474
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions30 Nov 2015
NAKODA DYEING & WEAVING MILLS LTD & ORS Vs
National Consumer Disputes Redressal Commission · 2016 1 CPR 1 : 2016 1 CPR 70
Contract Act, 1872, Section 4 - Communication when complete.Consumer Protection Act, 1986, Section 24 A
Tribunals and Commissions30 Nov 2015
ORIENTAL INSURANCE COMPANY LTD Vs ANKIT BANSAL
National Consumer Disputes Redressal Commission · 2016 1 CPJ 469 : 2016 1 CPR 57
Tribunals and Commissions30 Nov 2015
RAJPAL Vs LIC OF INDIA SONEPAT BRANCH SONEPAT HARYANA
National Consumer Disputes Redressal Commission · 2016 1 CPR 60
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(o), Section 2(1)(g) - Jurisdiction of the National Commission - Definitions - Definitions
Tribunals and Commissions30 Nov 2015
NEW INDIA ASSURANCE CO. LTD Vs RAMAN NAYYAR AND ANR
National Consumer Disputes Redressal Commission · 2016 1 CPJ 465 : 2016 1 CPR 63
Tribunals and Commissions30 Nov 2015
UNITED INDIA INSURANCE CO. LTD. Vs SHREE SUNDER
National Consumer Disputes Redressal Commission · 2016 1 CPJ 483 : 2016 1 CPR 66
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions27 Nov 2015
SUNIL KISHANLAL SOI Vs SHIRISH GIRISH DIXIT & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 494
Consumer Protection Act, 1986, Section 21, Section 2(1)(d)(II) - Jurisdiction of the National Commission - Definitions
Tribunals and Commissions27 Nov 2015
SANJAY PANCHAL Vs INDUBHAI PAREKH MEMORIAL HOSPITAL &ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 499 : 2016 2 ALD 29
Tribunals and Commissions27 Nov 2015
HOUSING BOARD HARYANA & ANR. Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 2016 1 CPJ 453
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions27 Nov 2015
BAJRANGLAL Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 497
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions26 Nov 2015
HUDA & ORS. Vs D.P. JAIN
National Consumer Disputes Redressal Commission · 2016 1 CPJ 260
Consumer Protection Act, 1986, Section 2(1) - Definitions
Tribunals and Commissions24 Nov 2015
FAQIR CHAND SIKRI Vs G.S. OBERIO (PRINCE)
National Consumer Disputes Redressal Commission · 2016 1 CPJ 463
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions24 Nov 2015
ANKUSH & ORS. Vs SUPERINRENDING ENGINEER
National Consumer Disputes Redressal Commission · 2016 1 CPJ 383
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions23 Nov 2015Dismissed
Spicejet Ltd. & 2 Ors Vs Dr. Atanu Ghosh
National Consumer Disputes Redressal Commission · (2015) 11 NCDRC CK 0042
Carriage by Air Act, 1972 — Section 11, 19Consumer Protection Act, 1986 — Section 22(2)(a)