Tribunals and Commissions02 Nov 2015
DR. RAJENDRA PRASAD & ANR Vs TAMMISETTI VENKATA NARAYANA & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 42
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 7 of 68
Tribunals and Commissions02 Nov 2015
SHREE GANESH METAL INDUSTRIES Vs ORIENTAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2016 1 CPR 81
Tribunals and Commissions02 Nov 2015
ANAND SHARMA Vs GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN GHAZIABAD
National Consumer Disputes Redressal Commission · 2016 1 CPR 32
Tribunals and Commissions02 Nov 2015
ATUL MAHESHWARI & 3 ORS Vs YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2016 1 CPR 90
Code of Civil Procedure, 1908, Order 1Rule 8 -Consumer Protection Act, 1986, Section 12(i)(c ), Section 13(vi) - Manner in which complai
Tribunals and Commissions02 Nov 2015
DARCL LOGISTICS LTD Vs ICICI LOMBARD GIC LTD. & 2 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 29
Tribunals and Commissions02 Nov 2015
DHARANI Vs GOVERNMENT OF PUDUCHERRY & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 33
Tribunals and Commissions30 Oct 2015
MAMTA & ANR Vs DIRECTOR, POSTAL SERVICE OFFICE & ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 94
National Savings Certificate (Vi Issue) Rules, 1981, Rule 26
Tribunals and Commissions30 Oct 2015
RCI INDIA PVT. LTD Vs Mrs. CHANDA SEN & ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 96
Tribunals and Commissions30 Oct 2015
SHIV POOJAN VERMA Vs
National Consumer Disputes Redressal Commission · 2016 1 CPR 92
Tribunals and Commissions30 Oct 2015
NEW INDIA ASSURANCE CO. LTD Vs ADOLF FERNANDES & ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 104
Tribunals and Commissions30 Oct 2015
MANAGER, ANDHRA PRAGATHI GRAMEENA BANK & ANR Vs SINGAM SIVA SANKAR REDDY & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 100
Tribunals and Commissions30 Oct 2015
CHIEF MANAGER/AUTHORIZED OFFICER Vs G. MAHIMAIAH
National Consumer Disputes Redressal Commission · 2016 1 CPR 107
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, Section 14, Section 18 - Chief Metropolitan Magistrate or District Magistrate to assist
Tribunals and Commissions20 Oct 2015
M/S. C. S. COMPANY & ORS. Vs K. VENUGOPAL & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 194
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions19 Oct 2015Petition dismissed
PAWAN KUMAR Vs SHRI RAM GENERAL INSURANCE COMPANY LTD & ANR
National Consumer Disputes Redressal Commission · (2015) 10 NCDRC CK 0004
Indian Penal Code, 1860, Section 34, Section 407, Section 392
Tribunals and Commissions19 Oct 2015Appeal Dismissed
LIFE INSURANCE CORPORATION OF INDIA & ORS Vs SITA DKHAR (NOW DEAD) AND ORS
National Consumer Disputes Redressal Commission · (2015) 10 NCDRC CK 0003
Insurance Act, 1938, Section 45 -Consumer Protection Act, 1986, Section 19
Tribunals and Commissions19 Oct 2015Appeal Allowed
GANESH TEXTILES AND ORS Vs ITEMA (SHANGHAI) TEXTILE MACHINERY CO LTD
National Consumer Disputes Redressal Commission · (2015) 10 NCDRC CK 0002
Constitution of India, Article 226
Tribunals and Commissions19 Oct 2015Petition dismissed
AVTAR SINGH Vs ONKAR SINGH @ KAARI
National Consumer Disputes Redressal Commission · (2015) 10 NCDRC CK 0001
Constitution of India, Article 226
Tribunals and Commissions16 Oct 2015Petition allowed
ANSAL HOUSING & CONSTRUCTION LIMITED & 2 ORS Vs BIRENDER SINGH YADAV
National Consumer Disputes Redressal Commission · (2015) 10 NCDRC CK 0005
Tribunals and Commissions14 Oct 2015
NATIONAL INSURANCE CO. LTD. Vs M/S. BABOO LAL SOOD & SONS
National Consumer Disputes Redressal Commission · 2016 1 CPJ 227
Tribunals and Commissions14 Oct 2015
LIC OF INDIA Vs VAJAVADDEN HYDERALI MULLA
National Consumer Disputes Redressal Commission · 2016 1 CPJ 211
Constitution of India, Article 226 - Power of High Courts to Issue certain writs