Tribunals and Commissions12 Oct 2015
NIRMAN KUMAR DAS & ANR. Vs TRISHNA RANA & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 331
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 8 of 68
Tribunals and Commissions09 Oct 2015Complaint dismissed
SHARA INDIA PARIWAR HOUSING UNIT & ORS Vs WING COMMANDER AKHILDEEP SACHDEVA
National Consumer Disputes Redressal Commission · (2015) 10 NCDRC CK 0006
Constitution of India, Article 226
Tribunals and Commissions08 Oct 2015
JIK RECYCLING INDIA LTD Vs HELP LINE GRAHAK MANDAL & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPJ 213
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions07 Oct 2015
UNION BANK OF INDIA Vs AVINASH GOVIND JOSHI
National Consumer Disputes Redressal Commission · 2016 1 CPJ 216
Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission
Tribunals and Commissions06 Oct 2015
DR. PANKAJ Vs TAYTYA
National Consumer Disputes Redressal Commission · 2016 2 ALD 17
Maharashtra Medical Council Act, 1965, Section 20 - Maintenance of register
Tribunals and Commissions06 Oct 2015Petition Allowed
NEW INDIA ASSURANCE CO LTD Vs JAYDIP AGENCIES
National Consumer Disputes Redressal Commission · (2015) 10 NCDRC CK 0008
Constitution of India, Article 226
Tribunals and Commissions06 Oct 2015Petition allowed
UNITED INDIA INSURANCE CO LTD Vs SHEEL CHAND JAIN
National Consumer Disputes Redressal Commission · (2015) 10 NCDRC CK 0007
Constitution of India, Article 226
Tribunals and Commissions05 Oct 2015
SUNIL KR. HALDER Vs SIKA INDIA PVT. LTD.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 514
Tribunals and Commissions05 Oct 2015
SMT. RASHMI TARYON Vs NOIDA MEDICARE CENTRE LTD.
National Consumer Disputes Redressal Commission · (2015) 10 NCDRC CK 0023
Tribunals and Commissions05 Oct 2015
NEW INDIA ASSURANCE CO. LTD. Vs M/S. SKY INDUSTRIES
National Consumer Disputes Redressal Commission · 2016 1 CPJ 517
Tribunals and Commissions05 Oct 2015
LIC OF INDIA Vs MOTIA RANI
National Consumer Disputes Redressal Commission · 2016 1 CPJ 516
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions05 Oct 2015
DISTRICT TRANSPORT OFFICER, MANSA Vs AMITA GOYAL
National Consumer Disputes Redressal Commission · 2016 1 CPJ 521
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions30 Sept 2015
ICICI BANK LTD. Vs MOHAN LAL & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 345
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions28 Sept 2015
NATIONAL INSURANCE CO. LTD. Vs DHIRAJ SHARMA
National Consumer Disputes Redressal Commission · 2016 1 CPJ 196
Motor Vehicles Act, 1988, Section 185, Section 185 - Driving by a drunken person or by a person under the influence of drugs
Tribunals and Commissions24 Sept 2015
M/S. SURYA INFRASTRUCTURE & BUILDERS & ANR. Vs AMAN KUMAR
National Consumer Disputes Redressal Commission · 2016 1 CPJ 488
Consumer Protection Act, 1986, Section 2(1), Section 17, Section 2(1)(d) - Definitions - Jurisdiction of the State Commission - Definitions
Tribunals and Commissions24 Sept 2015
SHAMEEM JAHAN Vs STATE BANK OF INDIA & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 430
Consumer Protection Act, 1986, Section 2(1)(d), Section 2(1)(d)(II) - Definitions - Definitions
Tribunals and Commissions23 Sept 2015
Goyals Timber Technicks Ltd. Vs Bank Of Maharashtra And Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0006
Tribunals and Commissions22 Sept 2015
M/S. IFCI LTD. Vs ANIRUDH HISARIYA
National Consumer Disputes Redressal Commission · 2016 1 CPJ 203
Companies Act, 1956, Section 205C, Section 205C(2) - Establishment of Investor Education and Protection Fund. - Establishment of Investor Education and Protection Fund.C
Tribunals and Commissions22 Sept 2015Petition Allowed
H.P. Housing And Urban Development Authority Vs Arun Kapil
National Consumer Disputes Redressal Commission · 2016 1 CPJ 200
Tribunals and Commissions21 Sept 2015
ROYAL SUDARAM ALLIANCE INSURANCE CO. Vs A. BHAGYALAKSHMI & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 414
Motor Vehicles Act, 1939, Section 92 A