Tribunals and Commissions23 Nov 2015
HYUNDAI MOTOR INDIA LIMITED Vs S.T. PATIL & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 401
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 6 of 68
Tribunals and Commissions19 Nov 2015
M/S. EGGRO PAPER MOULDS LTD Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 404
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions19 Nov 2015
ANDHRA PRADESH EASTERN POWER DISTRIBUTION CO. LTD. (APEPDCL) Vs JANNI SURAMMA & ORS.
National Consumer Disputes Redressal Commission · (2015) 11 NCDRC CK 0001
Code of Criminal Procedure, 1973, Section 174
Tribunals and Commissions18 Nov 2015
NIMS MEDICAL COLLEGE Vs HARSH MATHUR S/O SHRI H.P MATHUR
National Consumer Disputes Redressal Commission · (2015) 11 NCDRC CK 0041
Consumer Protection Act, 1986, Section 24A - Limitatioln period
Tribunals and Commissions18 Nov 2015
ST. DIVYAL THROUGH ITS PROP. TRINATH Vs UNITED INDIA INSURANCE CO. LTD. & ORS.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 389
Tribunals and Commissions17 Nov 2015
SECTOR 4 - A RESIDENTS WELFARE Vs U.P. AWAS VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 392
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions16 Nov 2015
SMT.SUSHILA DEVI Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2016 1 CPJ 351
Tribunals and Commissions16 Nov 2015
SHARAD CHANDRA JAISWAL Vs BANK MANAGER, UNITED INDIA ASSURANCE
National Consumer Disputes Redressal Commission · 2016 1 CPJ 387
Motor Vehicles Act, 1939, Section 30 - Change of residence or place of business
Tribunals and Commissions03 Nov 2015
DR. JATINDER KUMAR Vs RATTAN LAL & 4 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 7
Tribunals and Commissions03 Nov 2015
LUDHIANA IMPROVEMENT TRUST & ORS Vs HARWINDER KAUR KHANGURA & 4 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 13
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions03 Nov 2015
NANDITA RAY Vs MAYTAS HILL COUNTY PVT. LTD. & ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 24
Tribunals and Commissions03 Nov 2015
M/S. SAMIA INTERNATIONAL BUILDERS (P) LTD Vs NEETA RANI
National Consumer Disputes Redressal Commission · 2016 1 CPR 19
Consumer Protection Act, 1986, Section 17, Section 12 - Jurisdiction of the State Commission - Manner in which complaint shall be made.
Tribunals and Commissions03 Nov 2015
M/S. STAR PACKAGING Vs INDIAN OIL CORPORATION LTD. &2 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 15
Tribunals and Commissions03 Nov 2015
BHARAT AHUJA Vs M/S. METRO HEART INSTITUTE & ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 9
Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission
Tribunals and Commissions03 Nov 2015
DANDU KRISHNA MURTHY RAJU Vs BRANCH MANAGER OF SRI RAM LIFE INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2016 1 CPR 5
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions02 Nov 2015
KAUSHALAYA KUNDAN PROGRESSIVE MEDICAL HOSPITAL Vs GLADA & 2 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 36
Tribunals and Commissions02 Nov 2015
MANAGER, REGIONAL OFFICE, JOHN DEERE INDIA PRIVATE LIMITED Vs LAXMI NARAYAN PATEL & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 38
Consumer Protection Act, 1986, Section 13(1)(c) - Procedure on admission of complaint
Tribunals and Commissions02 Nov 2015
DR. MOHIB HAMIDI Vs NAND KISHORE PRASAD & 4 ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 87
Tribunals and Commissions02 Nov 2015
JAMES PHILIP(Deceased) THROUGH LRs UNION BANK OF INDIA Vs DR. H. UNNI KRISHNAN & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPR 74
Tribunals and Commissions02 Nov 2015
JIND CENTRAL COOPERATIVE BANK LTD. Vs ASHOK KUMAR
National Consumer Disputes Redressal Commission · 2016 1 CPR 27