Tribunals and Commissions11 Sept 2015Complaint allowed
R K INDUSTRIES Vs NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0025
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 10 of 68
Tribunals and Commissions11 Sept 2015Petition Allowed
SUNNY AND ORS Vs RAJESH TRIPATHI
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0024
Tribunals and Commissions11 Sept 2015Complaint dismissed
JANSATTA SAHKARI AWAS SAMITI LTD AND ORS Vs KONE ELEVATORS INDIA PVT LTD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 190
Tribunals and Commissions10 Sept 2015
DEVENDRA KUMAR Vs UP AWAS AND VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 188
Consumer Protection Act, 1986, Section 24(a) - Finality of orders
Tribunals and Commissions10 Sept 2015Revision allowed
UNITED INDIA INSURANCE CO LTD Vs DELHI DHULIA ROAD CARRIER
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0031
Tribunals and Commissions10 Sept 2015Application disposed
SANTOSH DEVI GUPTA Vs L I C OF INDAI & ANR
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0030
Tribunals and Commissions10 Sept 2015Petition allowed
STATE BANK OF BIKANER & JAIPUR & ANR Vs MOHAN LAL WADHWANI
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0029
Tribunals and Commissions10 Sept 2015 Complaint Dismissed
GURDEEP SINGH H PURUSWANI Vs RUNWAL CONSTRUCTIONS
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0028
Tribunals and Commissions10 Sept 2015Appeal Dismissed
SANTOSH DEVI GUPTA Vs L.I.C. Of India And Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0008
Tribunals and Commissions09 Sept 2015Petition disposed
NEW INDIA ASSURANCE CO LTD Vs RANI TIWARI & ORS
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0039
Tribunals and Commissions09 Sept 2015Petition dismissed
DILRAJ SINGH Vs LIFE INSURANCE CORPORATION OF INDIA & ANR
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0038
Tribunals and Commissions09 Sept 2015Appeal Allowed
NATIONAL STOCK EXCHANGE OF INDIA LTD Vs MARIA FERNANDES & ORS
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0037
Tribunals and Commissions09 Sept 2015Petition dismissed
BRITANNIA INDUSTRIES LTD Vs STATE OF WEST BENGAL
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0036
Tribunals and Commissions09 Sept 2015Petition allowed
UNDERWRITING DEPARTMENT BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD & ANR Vs PRIYANK PATIL
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0035
Tribunals and Commissions09 Sept 2015Revision allowed
PYARI DEVI Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · 2016 1 CPJ 81
Tribunals and Commissions09 Sept 2015Petition dismissed
KERALA STATE ELECTRICITY BOARD & ANR Vs YESU ADIMANADAR (NOW DEAD); A Y JAYARAJ
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0033
Tribunals and Commissions09 Sept 2015
BAID MOTORS PVT LTD Vs BANWARI LAL PUNIA
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0032
Tribunals and Commissions08 Sept 2015Petition Allowed
Rajasthan Housing Board And Ors. Vs Brijmohan Sharma And Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0013
Tribunals and Commissions08 Sept 2015Petition Dismissed
ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs Abhay Rishi
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0012
Tribunals and Commissions08 Sept 2015Petition Dismissed
SANJAY SINGH Vs Baby Chandna And Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0010