Tribunals and Commissions28 Aug 2015Petition Dismissed
Vinayak Ransingh And Ors. Vs Kamlakar Krishna Holkar And Ors.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0023
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 12 of 68
Tribunals and Commissions28 Aug 2015
KIRAN SINHA Vs A.K. Vishwakarma And Ors.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0014
Tribunals and Commissions27 Aug 2015Appeal Partly Allowed
Aliens Developers (P) Ltd. And Ors. Vs Prasanth Kumar Varanasi And Ors.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0024
Tribunals and Commissions27 Aug 2015Petition Partly Allowed
The Oriental Insurance Co. Ltd. Vs Nita Industries
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0019
Tribunals and Commissions26 Aug 2015Disposed off
Nirmala Devi Gupta Vs Dlf Universal Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0027
Tribunals and Commissions26 Aug 2015
Aman Saraogi Vs National Insurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0018
Tribunals and Commissions26 Aug 2015
Plastolene Polymers Pvt. Ltd. Vs Icici Lombard General Insurance Company Ltd. And Ors.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0015
Tribunals and Commissions25 Aug 2015
KARNATAKA STATE FINANCAL Vs H.S.K.M. CHISTI
National Consumer Disputes Redressal Commission · 2016 1 CPJ 174
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions25 Aug 2015Appeal Allowed
Gupta Polyster Pvt. Ltd. Vs National Insurance Company Ltd. and Ors.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 1
Tribunals and Commissions25 Aug 2015
VIKAS SINGH Vs B.M.W. India Private Limited
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0016
Tribunals and Commissions24 Aug 2015Appeal Allowed
Sulekha And Ors. Vs S. Jayan And Ors.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0025
Tribunals and Commissions21 Aug 2015
REGIONAL PROVIDENT FUND COMMISSIONER (KERALA) Vs R. PORNAM & ANR.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0078
Consumer Protection Act, 1986, Section 24-A
Tribunals and Commissions21 Aug 2015
S.B. NAVEEN KUMAR Vs RELIANCE CAPITAL LTD. & ANR
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0077
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions21 Aug 2015
SREE CHITHIRA THIRUNAL INSTITUTE OF MEDICAL SCIENCES Vs R. VIPINA CHANDRAN & 2 ORS
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0075
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions21 Aug 2015
NEW INDIA ASSURANCE CO. LTD. Vs ANITA GOYAL
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0069
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions21 Aug 2015
KALPANABEN KRISHNAKANT GUPTA Vs BHUTADIYA DINESHBHAI PARAGBHAI & 2 ORS.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0061
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions20 Aug 2015
ELECTRICAL EXECUTIVE ENGINEER Vs VINOD KUMAR PANDEY
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0063
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions20 Aug 2015
MANAGER, NEW INDIA ASSURANCE CO. LTD Vs RAIS DIAGNOSTIC CENTRE
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0059
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions19 Aug 2015
NATIONAL INSURANCE CO. LTD Vs JAGDISH PRASAD SHARMA
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0082
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions19 Aug 2015
STATE OF GUJARAT & 2 ORS Vs KISHOR MOHANLAL SAYANI
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0074
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction