Tribunals and Commissions17 Aug 2015
RAJASTHAN HOUSING BOARD Vs S.S. LODHA
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0068
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 14 of 68
Tribunals and Commissions17 Aug 2015
MANSI GUPTA Vs UNIT TRUST OF INDIA (UTI)
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0058
Consumer Protection Act, 1986, Section 11, Section 12, Section 21(b) - Jurisdiction of the District Forum - Manner in which complaint shall be made. - Jurisdiction of the Nat
Tribunals and Commissions14 Aug 2015
ORIENTAL INSURANCE CO. ...........Petitioner(s) Vs BANKA RAM
National Consumer Disputes Redressal Commission · 2016 1 CPJ 420
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions14 Aug 2015
IRENE PAIS Vs DR. ANIL PINTO & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 176 : 2016 2 ALD 3
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions14 Aug 2015Disposed off
Swarn Talwar And Ors. Vs UNITECH LTD.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0030
Tribunals and Commissions14 Aug 2015Petition Dismissed
Sita Ram Behani Vs Tapas Sinha And Ors.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 424 : 2016 2 ALD 23
Tribunals and Commissions14 Aug 2015
Jagrut Nagrik And Ors. Vs The Secretary, Ministry Of Civil Aviation And Ors.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0008
Tribunals and Commissions13 Aug 2015
ROOP KRISHAN KHANNA Vs STATE BANK OF INDIA & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 171
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions13 Aug 2015Petition dismissed
VIJAYA BANSILALJI BHANDARI Vs MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD AND ORS
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0032
Tribunals and Commissions13 Aug 2015Petition dismissed
ANDARSUL URBAN CO-OP BANK LTD ; UDAY B WAVIKAR Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 45
Tribunals and Commissions12 Aug 2015
SHRI JANARDAN BHUWANIA Vs SHRI NARAYAN PRASAD AGARWAL
National Consumer Disputes Redressal Commission · 2016 1 CPJ 417
Tribunals and Commissions12 Aug 2015Petition allowed
LIC OF INDIA Vs BRAHAM SINGH
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0036
Tribunals and Commissions12 Aug 2015Petition dismissed
NOVARTIS INDIA LIMITED Vs RASULA BEGUM CHOWDHARY & ANR ; ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0035
Tribunals and Commissions12 Aug 2015Appeal Allowed
SATBIR SINGH Vs H D F C BANK LTD & ORS
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0034
Tribunals and Commissions12 Aug 2015Petition disposed
FORD INDIA (P) LTD Vs J SANTHANA RAJKUMAR & ORS ; FORD SERVICES; CHENNAI FORD
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0033
Tribunals and Commissions11 Aug 2015Petition dismissed
GYANI S/O INDAL Vs JILA SAHAKARI KRISHI & GRAMEEN VIKAS BANK LTD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 155
Tribunals and Commissions11 Aug 2015
SATINDER PAL SINGH BAWA & ANR; KAWALJEET BAWA Vs SAHARA INDIA COMMERCIAL CO LTD
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0039
Tribunals and Commissions11 Aug 2015Complaint dismissed
CONSULTING ENGINEERING SERVICES INDIA PVT LTD Vs ORIENTAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0038
Tribunals and Commissions11 Aug 2015
SAHARA GRACE CONSUMERS GRIEVANCE ASSOCITION Vs SAHARA INDIA COMMERCIAL CO LTD
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0037
Tribunals and Commissions11 Aug 2015Petition Dismissed
General Manager, Agriculture And Rural Development Cooperative Bank Vs Savitri Shyam
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0011