Tribunals and Commissions07 Aug 2015

SHIVsHANKAR SINGH Vs VINOD KUMAR JAISWAL & 3 ORS

National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0076

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction