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National Consumer Disputes Redressal Commission judgments, 2015

1,345 judgments · page 13 of 68

Tribunals and Commissions19 Aug 2015

V.SATISH KANNIAH Vs MS. VIJAYALAXMI M.SULTANPURI

National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0071

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
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Tribunals and Commissions18 Aug 2015

AJAY KUMAR SINGH Vs CANARA BANK

National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0067

Negotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, etc., of funds in the accountConsumer Protection Act, 1986, Section 2(1)(d),
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Tribunals and Commissions18 Aug 2015

MAHESH KUMAR Vs MANAGER, MG MOTOR

National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0060

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
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Tribunals and Commissions17 Aug 2015

HARVINDER SINGH Vs SIR GANGA RAM HOSPITAL & 5 ORS

National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0080

Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
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Tribunals and Commissions17 Aug 2015

SUKHDEV SINGH NAGPAL Vs HDFC BANK LIMITED & ANR

National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0073

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
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