Tribunals and Commissions08 Sept 2015Appeal Allowed
Coca -Cola India Pvt. Ltd. Vs Sachidanandan G. And Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0009
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 11 of 68
Tribunals and Commissions07 Sept 2015
VINOD KUMAR KOCHHAR & ANR. Vs M/S. EARTH INFRASTRUCTURE LTD. & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 183
Consumer Protection Act, 1986, Section 13 - Procedure on admission of complaint
Tribunals and Commissions07 Sept 2015Petition Dismissed
STATE BANK OF INDIA Vs Shoba Mohan
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0011
Tribunals and Commissions03 Sept 2015
Torrent Power Ltd. Vs Subhash N. Shah And Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0016
Tribunals and Commissions03 Sept 2015
Baby Apoorva Rai Vs New India Assurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0015
Tribunals and Commissions02 Sept 2015Petition dismissed
A RAMKRISHAN Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0040
Tribunals and Commissions02 Sept 2015Petition Dismissed
RUDRESH Vs Srinivas V. And Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0018
Tribunals and Commissions01 Sept 2015
RAJ HOSPITAL & RESEARCH CENTRE & ANR Vs MAHESH PRASAD VARMA & ANR.
National Consumer Disputes Redressal Commission · 2015 39 RCR(Civ) 136 : 2015 4 CPR 306 : 2016 2 CPJ 183 : 2016 3 ALD 17 : 2017 2 AllMR 72
Tribunals and Commissions01 Sept 2015
THE GURGAON CENTRAL COOP. BANK LTD. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 509
Tribunals and Commissions01 Sept 2015
ORIENTAL INSURANCE CO. LTD. Vs M/S. PAVAN ENTERPRISES & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 503
Tribunals and Commissions01 Sept 2015Complaint dismissed
SURESH KUMAR & ANR Vs K G MARWAH & ANR
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0043
Tribunals and Commissions01 Sept 2015Revision allowed
TATA AIG GENERAL INSURANCE CO LTD Vs RANBIR SINGH & ANR
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0042
Tribunals and Commissions01 Sept 2015Petition dismissed
NATIONAL INSURANCE CO LTD Vs HARCHARAN SINGH & ORS
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0041
Tribunals and Commissions01 Sept 2015
Jyoti Devi Vs Suket Hospital And Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0017
Tribunals and Commissions01 Sept 2015Disposed off
UNITED INDIA INSURANCE CO. LTD. Vs Purshotam Lal And Ors.
National Consumer Disputes Redressal Commission · (2015) 09 NCDRC CK 0014
Tribunals and Commissions31 Aug 2015Petition Dismissed
UNITED INDIA INSURANCE CO. LTD. Vs Naresh Bedi
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0029
Tribunals and Commissions31 Aug 2015
Rajan Joshi Vs Harsh Kakkar
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0022
Tribunals and Commissions31 Aug 2015Petition Allowed
Hdfc Egro General Insurance Co. Ltd. Vs BALRAJ SINGH
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0021
Tribunals and Commissions31 Aug 2015Petition Partly Allowed
Mahindra Holidays And Resorts India Limited Vs Hemant Kumar M. Wadekar
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0020
Tribunals and Commissions28 Aug 2015
M/S. ALIENS DEVELOPERS (P) LTD. & 2 ORS. Vs KATAKAM SRINIVASA RAO & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 286