Tribunals and Commissions28 Jul 2015
NEW INDIA ASSURANCE CO. LTD. Vs SURESH GARG
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0023
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 17 of 68
Tribunals and Commissions27 Jul 2015
SATISH KUMAR Vs ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. & 2 ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0121
Indian Penal Code, 1860, Section 379 - Punishment for theft
Tribunals and Commissions27 Jul 2015
RAJASTHAN HOUSING BOARD & 2 ORS Vs PURAN SINGH CHAUHAN
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0097
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions27 Jul 2015
HIMACHAL GRAMIN BANK & ANR Vs M/S. AJUDHIA DASS & SONS KASBA BAZAR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0084
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions27 Jul 2015
KAILASH THAKUR Vs M/S. BHIRACHI COMPUTERS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0078
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions24 Jul 2015
RELIANCE GENERAL INSURANCE COMPANY LTD. & 2 ORS Vs NATIONAL ALUMINIUM COMPANY LTD
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0123
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions24 Jul 2015
SYNDICATE BANK Vs S.L. KUKREJA & ANR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0120
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions24 Jul 2015
ANIL KUMAR TARACHAND JAIN & 2 ORS. Vs M/S. SWAN MILLS LTD
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0095
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions23 Jul 2015
VISHWAS SANTOSH MALVANKAR & ANR Vs SANTOSH ATMARAM KALE & ANR.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0113
Code of Criminal Procedure, 1973, Section 313, Section 251 - Power to examine the accused - Substance of accusation to be statedConsumer Protection Act, 1986,
Tribunals and Commissions23 Jul 2015
M/S. WESTERN AGRI SEEDS PVT. LTD. & ORS Vs K. MURALIDHAR REDDY & ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0112
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions23 Jul 2015
MULTI SUPER SPECIALITY DENTAL HOSPITAL & ANR. Vs B. KRISHNAMURTHY
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0111
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions23 Jul 2015
ORIENTAL INSURANCE CO. LTD. Vs SMT. SALOCHANA SHARMA
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0101
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions23 Jul 2015
FIITJEE LTD Vs SAJJAN KUMAR GUPTA
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0087
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions23 Jul 2015
GURBAX SINGH BAINS Vs PEARLS INFRASTRUCTURE PROJECTS LIMITED & ANR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0086
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions23 Jul 2015
HARI RAM Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0085
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions22 Jul 2015
ORIENTAL INSURANCE CO. LTD. Vs R.K. DHIR HOSIERY FACTORY
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0127
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions22 Jul 2015
BIRLA SUN LIFE INSURANCE CO. LTD. & ANR Vs S. RADHA RANI & ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0092
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions22 Jul 2015
Prakash Road Lines Corporation Pvt. Ltd. Vs New India Assurance Company Ltd. and Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0010
Tribunals and Commissions22 Jul 2015Petition Dismissed
Centurion Bank Of Punjab Vs Sanjeev Mehta
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0009
Tribunals and Commissions22 Jul 2015
ORIENTAL INSURANCE CO. LTD. Vs Chhinder Kaur And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0008