Tribunals and Commissions22 Jul 2015
Richi Rich Agro Foods Pvt. Ltd. Vs State Bank of India And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0007
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 18 of 68
Tribunals and Commissions22 Jul 2015
Fakhre Alam And Ors. Vs Amity Business School, Noida And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0006
Tribunals and Commissions22 Jul 2015
ORIENTAL INSURANCE CO. LTD. Vs R.K. Dhir Hosiery Factory
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0005
Tribunals and Commissions22 Jul 2015Petition Dismissed
NATIONAL INSURANCE CO. LTD. Vs SURESH KUMAR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0004
Tribunals and Commissions22 Jul 2015Appeal Partly Allowed
Micro Devices Inc. Vs Airport Authority Of India And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0003
Tribunals and Commissions22 Jul 2015
KULWANT SINGH Vs Narinder Sekhri And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0002
Tribunals and Commissions22 Jul 2015Petition Dismissed
Regional Provident Fund Commissioner, Karnataka And Ors. Vs T. Rama Brahmam And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0001
Tribunals and Commissions21 Jul 2015Revision allowed
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs Anita Zilu Chodankar
National Consumer Disputes Redressal Commission · 2016 1 CPJ 93
Tribunals and Commissions21 Jul 2015Petition dismissed
Met Life India Insurance Company Ltd Vs Usirikayala Sreenivasa Rao
National Consumer Disputes Redressal Commission · 2016 1 CPJ 91
Tribunals and Commissions21 Jul 2015Petition dismissed
MAHAVEER SINGH Vs MANAGER, PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0038
Tribunals and Commissions21 Jul 2015Complaint dismissed
D Bharath Kumar Vs HDFC BANK LIMITED
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0037
Tribunals and Commissions20 Jul 2015Petition Allowed
Huda And Ors. Vs JASPAL SINGH
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0029
Tribunals and Commissions17 Jul 2015Disposed off
D.R. Kartikeyan Vs D.G. Cpwd And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0033
Tribunals and Commissions17 Jul 2015Petition Dismissed
Jodhpur Vidhyut Vitran Nigam Limited Vs NARAIN SINGH
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0032
Tribunals and Commissions16 Jul 2015
CEMENT CORPORATION OF INDIA Vs ICICI LOMBARD GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0034
Tribunals and Commissions15 Jul 2015
DELHI DEVELOPMENT AUTHORITY Vs SUDERSHAN BHARIJA
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0070
Tribunals and Commissions15 Jul 2015Appeal Dismissed
Kumari Mahua Daripa Vs Aniruddha Ghorai
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0036
Tribunals and Commissions14 Jul 2015Petition Dismissed
RELIANCE GENERAL INSURANCE CO. LTD. Vs Anish Sebastian
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0035
Tribunals and Commissions13 Jul 2015
MS. KAMANI SHARMA & ORS Vs DR. ANIL NADIR & ORS
National Consumer Disputes Redressal Commission · 2016 1 ALD 1
Tribunals and Commissions13 Jul 2015
RANIBALA & ANR Vs DR. SATYAPRAKASH BANSAL
National Consumer Disputes Redressal Commission · 2016 1 ALD 5