Tribunals and Commissions07 Jul 2015
S.K. Taing Vs Hotel Sealord
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0046
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 20 of 68
Tribunals and Commissions06 Jul 2015
CHHATISGARH RAJYA BEEJ EVAM KRISHI VIKAS NIGAM Vs JEEVAN LAL VERMA & ANOTHER
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0125
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions06 Jul 2015
RAMKISHORE BALDAWA Vs DR. R. SUDHAKAR RAO & ANR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0124
Benami Transactions (Prohibition) Act, 1988, Section 3, Section 3(3) - Prohibition of benami transactions - Prohibition of benami transactionsConsumer Protection Act, 1986
Tribunals and Commissions06 Jul 2015
U.P CO- OPERATIVE FEDERATION LTD Vs SRI BABBAN RAI & ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0119
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission
Tribunals and Commissions06 Jul 2015
SUNANDA Vs G.E. COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD. & 2 OR S
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0118
Code of Criminal Procedure, 1973, Section 235(2) - Judgment of acquittal or convictionIndian Penal Code, 1860, Section 304 (2) - Punishment for culpable homicide not a
Tribunals and Commissions06 Jul 2015
UTTAR HARYANA BIJLI VITRAN NIGAM & ANOTHER Vs MADHU BALA
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0116
Electricity Act, 2003, Section 126, Section 140, Section 135 - Assessment - Penalty for maliciously wasting electricity or injuring works - Theft of electricity
Tribunals and Commissions06 Jul 2015
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs VEENA KUMARI
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0110
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions06 Jul 2015
ORIENTAL INSURANCE CO. LTD Vs FARJANA KHATUN
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0103
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions06 Jul 2015
PREET MOHINDER PAL SINGH Vs HUDA
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0102
Consumer Protection Act, 1986, Section 2(1)(d)(II) - Definitions
Tribunals and Commissions06 Jul 2015
CHATTISGARH STATE ELECTRICITY BOARD Vs MITESH KUMAR BHIMTE
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0090
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions06 Jul 2015
DR. DON PAUL Vs M/S. DURGA HYUNDAI & 2 ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0089
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions06 Jul 2015
M/s INDRAPRASTHA PROMOTERS (P) LTD Vs M/s UNITECH LIMITED
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0083
Tribunals and Commissions06 Jul 2015
Ramkishore Baldawa Vs R. Sudhakar Rao And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0047
Tribunals and Commissions06 Jul 2015
Budhi Prakash Jain Vs Bajaj Allianz General Insurance Co.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0041
Tribunals and Commissions06 Jul 2015
Fiitjee Ltd. Vs Varjeet Walia
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0021
Tribunals and Commissions03 Jul 2015
JAIPUR VIDYUT VITRAN NIGAM LTD Vs M/S. HARI OM CHEMICALS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0080
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions03 Jul 2015
KAILASH SHARMA Vs CHAIRMAN, ZEROX MODI CORPORATION LTD. & ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0079
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions03 Jul 2015
Emaar Mgf Land Ltd. And Ors. Vs DYAL SINGH
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0042
Tribunals and Commissions02 Jul 2015
SARDAR SINGH RATAN SINGH ASWAL & ORS. Vs M/S. KOLBASWAMI CONSTRUCTION CO. & ANR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0122
Limitation Act, 1963, Section 14, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdiction - Exclusion of time of proceeding bona fide in court without jurisdiction
Tribunals and Commissions02 Jul 2015
N. BASKARAN Vs HOUSING DEVELOPMENT FINANCIAL CORPORATION LTD
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0109
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction