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National Consumer Disputes Redressal Commission judgments, 2015

1,345 judgments · page 21 of 68

Tribunals and Commissions02 Jul 2015

POST MASTER GENERAL Vs DIPAK BANERJEE & ANR

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0100

Consumer Protection Act, 1986, Section 3, Section 6, Section 48(c), Section 2(1)(g) - Act not in derogation of any other law - Objects of the Central Council
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Tribunals and Commissions02 Jul 2015

PUNJAB NATIONAL BANK & ANR Vs POONAM MAHESHWARI

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0098

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
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Tribunals and Commissions02 Jul 2015

LOVE KUMAR SHARMA Vs

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0075

Consumer Protection Act, 1986, Section (2)(1)(g)
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Tribunals and Commissions01 Jul 2015

NARENDER KUMAR S. JAIN Vs ASHOK D. ADHYAPAK

National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0108

Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
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