Tribunals and Commissions13 Jul 2015Petition Allowed
Atul Parashar Vs Arun Kumar And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0031
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 19 of 68
Tribunals and Commissions13 Jul 2015Appeal Dismissed
Da Vincy Constructions And Ors. Vs Rose Mar Apartment Co -Op. Housing Society Limited
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0030
Tribunals and Commissions13 Jul 2015
Kone Elevator India (P) Ltd. Vs Saket Medical And Research Centre (Pvt.) Ltd.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0028
Tribunals and Commissions10 Jul 2015
INDIABULLS HOUSING FINANCE LIMITED Vs RITESH NIRANJANBHAI SONI & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 355
Negotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, etc., of funds in the account
Tribunals and Commissions10 Jul 2015
Swo -India Ltd. Vs Raj Associates And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0027
Tribunals and Commissions10 Jul 2015Application Dismissed
GUJARAT HOUSING BOARD Vs Consumer Education And Research Society And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0025
Tribunals and Commissions10 Jul 2015Appeal Dismissed
Hamosons Exports Pvt. Ltd. Vs SINGAPORE AIRLINES LTD.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0024
Tribunals and Commissions09 Jul 2015Petition Dismissed
The Post Master, Post Office Krishna Nagar Vs SHAHNAZ KHAN
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0044
Tribunals and Commissions09 Jul 2015
Dilip Vasantrao Kadam Vs Anil Baburao Acharekar
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0026
Tribunals and Commissions09 Jul 2015Petition Dismissed
ORIENTAL INSURANCE CO. LTD. Vs ASHOK KUMAR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0020
Tribunals and Commissions08 Jul 2015Appeal Dismissed
Pradeep Bhupendrabhai Desai Vs Honkong And Shanghai Banking Corporation Ltd. And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0045
Tribunals and Commissions07 Jul 2015
DR. ABUL HOSSAIN Vs MAMUDA BIBI
National Consumer Disputes Redressal Commission · 2016 1 ALD 31
Tribunals and Commissions07 Jul 2015
DR. ANIL KUMAR MITTAL Vs SMT. NEELAM GUPTA & ORS
National Consumer Disputes Redressal Commission · 2016 1 ALD 33
Tribunals and Commissions07 Jul 2015
SUBRATA DAS Vs DR. UTPAL CHATTERJEE & 2 ORS
National Consumer Disputes Redressal Commission · 2016 1 ALD 30
Tribunals and Commissions07 Jul 2015
ANJALI NATH Vs M/S. BHOWAL & CO & ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0126
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions07 Jul 2015
UNITED INDIA INSURANCE CO. LTD Vs SARASWATIBAI BALABHAU BHARTI & ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0114
Code of Criminal Procedure, 1973, Section 174 - Police to enquire and report on suicide, etc
Tribunals and Commissions07 Jul 2015
NITIN MEHTA & 2 ORS Vs PRASHANT KUMAR VIJAY KUMAR JAIN
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0105
Consumer Protection Act, 1986, Section 25 - Enforcement of orders of the District Forum, the State Commission or the National Commission.
Tribunals and Commissions07 Jul 2015
PRMILA R. GOUTHI Vs STANDARD CHARTERED STCT CAPITAL MARKETS LTD
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0099
Consumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.
Tribunals and Commissions07 Jul 2015
ANJALI NATH Vs M/S. BHOWAL & CO
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0094
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions07 Jul 2015
MANAGER, CAUVERY GRAMEENA BANK & ORS Vs H.S. SHADAKSHARI
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0073
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction