Tribunals and Commissions03 Aug 2015Petition Allowed
DHARABALLABH SATI Vs SAMPATI PRABANDH ADHKARI; AVAS AYKT, U P
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0053
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 16 of 68
Tribunals and Commissions03 Aug 2015 Petition Disposed
TATA MOTORS LTD Vs MAHIENDRABHAI DALYABHAI PATEL & ORS ; DHRUVANAM AUTOMOBILES PVT LTD
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0052
Tribunals and Commissions03 Aug 2015
KUNDAN RICE MILLS LIMITED Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0051
Tribunals and Commissions03 Aug 2015Petition allowed
SKODA AUTO INDIA P LTD & ORS ; OBERAI AUTO SALES; CHANNEL MOTORS Vs BHAWESH NARULA
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0050
Tribunals and Commissions03 Aug 2015Petition Dismissed
Bajaj Allianz General Insurance Company Ltd. And Ors. Vs KRISHNA DEVI
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0002
Tribunals and Commissions03 Aug 2015Appeal Dismissed
Bibekananda Panigrahi Vs Prime Hospitals Ltd. and Ors.
National Consumer Disputes Redressal Commission · (2015) 08 NCDRC CK 0001
Tribunals and Commissions31 Jul 2015Complaint dismissed
SURAT PEOPLE S CO-OPERATIVE BANK LTD & ANR Vs AMBIKA MEDICAL STORES & 4 ORS ; JAYESHBHAI SANMUKHBHAI GHAEL; DHARMENDRABHAI SANMUKHBAHI GHAEL; NEW INDIA ASSURANCE COMPANY LTD ; BRANCH MANAGER
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0063
Tribunals and Commissions31 Jul 2015Petition dismissed
GANESH CHAND SHARMA Vs REGIONAL MANAGER, U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD & 2 ORS ; GENERAL MANAGER, U P STATE INDUSTRIAL DEVELOPMENT CORPORATION (UPSIDC); MANAGING DIRECTOR, U P STATE INDUSTRIAL DEVELOPMENT CORPORATION (UPSI
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0062
Tribunals and Commissions31 Jul 2015
M S GEETHA DEVI & ANR ; AJITHA NAIR R , W/O DR JAYACHANDRAN; REGIONAL DIRECTOR, KERALA STATE ESI CORPORATION; SREEDEVI AMMA Vs A P SUGATHAN & 3 ORS ; SREEDEVI AMMA , DUTY NURSE; REGIONAL DIRECTOR; DIRECTOR, KERALA STATE HEALTH DEPARTMENT
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0061
Tribunals and Commissions31 Jul 2015Petition Allowed
Lic Of India And Ors. Vs SURINDER KAUR
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0012
Tribunals and Commissions31 Jul 2015Petition Allowed
J.K. JAIN Vs Station Master, Northern Railway And Ors.
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0011
Tribunals and Commissions30 Jul 2015Petition dismissed
AMADALAVALASA COOPERATIVE SUGARS LTD Vs KENGUVA MOHANA RAO AND ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0069
Tribunals and Commissions30 Jul 2015Complaint dismissed
M L AGGARWAL Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0068
Tribunals and Commissions30 Jul 2015Petition dismissed
SIDDHANTH YADAV Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0067
Tribunals and Commissions30 Jul 2015Petition dismissed
AMAR TRACTOR Vs ASHOK PRAHLADRAO PATIL & ANR ; AMAR TRACTOR PRIVATE LTD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 357
Tribunals and Commissions29 Jul 2015
SUBODH NIGAM (DEAD) THORUGH LRS Vs MARUTI UDYOG LTD.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 249
Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission
Tribunals and Commissions29 Jul 2015
VISHNU LAXMAN SURVE Vs VANDANA MANOHAR DICHOLKAR & ORS ; SHASHIKANT UMAKANT MALVEE; LOKPRIYA HOUSING DEVELOPMENT PVT LTD ; RAVINDRA TARACHAND MALVE
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0065
Tribunals and Commissions29 Jul 2015Petition allowed
RAJASTHAN HOUSING BOARD & ANR Vs GYAN SINGH; RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0064
Tribunals and Commissions28 Jul 2015
UNITED INDIA INSURANCE CO. LTD Vs VIKAS SAHAKARI BANK LTD
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0115
Consumer Protection Act, 1986, Section 21, Section 19, Section 15, Section 17 - Jurisdiction of the National Commission - Appeals - Appeal - Jurisdiction
Tribunals and Commissions28 Jul 2015
JAGSON PAL PHARMACEUTICAL LTD. Vs A. SELVAN & ORS
National Consumer Disputes Redressal Commission · (2015) 07 NCDRC CK 0082
Consumer Protection Act, 1986, Section 21, Section 19, Section 17 - Jurisdiction of the National Commission - Appeals - Jurisdiction of the State Commission