Tribunals and Commissions08 Dec 2015
SAMBALPUR UNIVERSITY & 2 ORS Vs RASHMIKANTA MISHRA & ORS
National Consumer Disputes Redressal Commission · 2016 1 CPR 268
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2015
1,345 judgments · page 3 of 68
Tribunals and Commissions08 Dec 2015
SKY VIEW (HOME CABLE) Vs ORISSA CONSUMERS ASSOCIATION & ORS.
National Consumer Disputes Redressal Commission · 2016 1 CPR 272
Telegraph Act, 1885, Section 17, Section 7B, Section 7B(1) - Removal or alteration of telegraph line or post, on property other than that of a local authority - Arbitration o
Tribunals and Commissions08 Dec 2015
UNITED INDIA INSURANCE CO. LTD & ANR Vs MOHD. JAMILUDIN KHAN & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 280
Tribunals and Commissions08 Dec 2015
VIJAYAN M Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 446 : 2016 1 CPR 262
Motor Vehicles Act, 1988, Section 157, Section 157, Section 147, Section 147, Section 157(1), Section 157(1)<
Tribunals and Commissions08 Dec 2015
EXECUTIVE ENGINEER, AURANGABAD RURAL Vs ATMARAM KISANRAO AUTE & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 260
Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission
Tribunals and Commissions08 Dec 2015
ARUN KUMAR B VATTAVILAYIL KOHINOOR Vs BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2016 1 CPR 271
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions08 Dec 2015
DHARMAWATI KUWAR W/O LATE SHIVDUTTA SINGH Vs BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 265
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions07 Dec 2015
NEW INDIA ASSURANCE CO. LTD. & ANR. Vs M/S. RAJA ASSOCIATES
National Consumer Disputes Redressal Commission · 2016 1 CPJ 368
Tribunals and Commissions07 Dec 2015
SANDEEP KUMAR & 3 ORS Vs M/S. MEDIA VIDEO LTD. (REAL ESTATE DIVISION)
National Consumer Disputes Redressal Commission · 2016 1 CPR 284
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions07 Dec 2015
BALAJI CONSTRUCTION & ANR Vs SOU SUHASINI KAMALKANT LOKHANDE
National Consumer Disputes Redressal Commission · 2016 1 CPR 282
Tribunals and Commissions04 Dec 2015
SHIV PRIYA Vs CHOLA MANDLAM M.S. GENERAL INSURANCE
National Consumer Disputes Redressal Commission · 2016 1 CPJ 410
Tribunals and Commissions04 Dec 2015
ORIENTAL BANK OF COMMERCE Vs DR. NANDKISHORE VISHWANATH SHIGNE
National Consumer Disputes Redressal Commission · 2016 1 CPJ 477
Information Technology Act, 2000, Section 66 - Hacking with computer system
Tribunals and Commissions04 Dec 2015
NATIONAL INSURANCE CO. LTD. Vs SHRAVAN SINGH
National Consumer Disputes Redressal Commission · 2016 1 CPJ 450
Code of Criminal Procedure, 1973, Section 156 - Police officers power to Investigate cognizable case
Tribunals and Commissions04 Dec 2015
M/S. IND-SWIFT LIMITED Vs UNITED INDIA INSURANCE COMPANY LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 360
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions04 Dec 2015
DHARAM SINGH Vs HUDA & ORS.
National Consumer Disputes Redressal Commission · 2016 1 CPJ 365
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions04 Dec 2015
UNITED INDIA INSURANCE CO. LTD. & 2 ORS. Vs MANJIT KAUR & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 291
Tribunals and Commissions04 Dec 2015
M/S. APNA SURAT SAREE CENTRE Vs NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2016 1 CPJ 479 : 2016 1 CPR 297
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions04 Dec 2015
COX AND KINGS LTD Vs SHIV RAJ SINGH PANWAR & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPR 287
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions04 Dec 2015
M/S. HDFC BANK LTD Vs SMT. POOJA KAPOOR & ANR
National Consumer Disputes Redressal Commission · 2016 1 CPJ 362 : 2016 1 CPR 288
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions03 Dec 2015
LIC OF INDIA & ANR. Vs SMT. CHAWALI DEVI
National Consumer Disputes Redressal Commission · 2016 1 CPJ 456
Constitution of India, Article 226 - Power of High Courts to Issue certain writs