Tribunals and Commissions22 Dec 1993
SAWHNEY BROTHERS Vs AMERICAN PRESIDENT LINES LTD
National Consumer Disputes Redressal Commission · 1994 1 CLT 518 : 1994 1 CPC 419 : 1994 1 CPJ 64 : 1994 1 CPR 91
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1993
926 judgments · page 2 of 47
Tribunals and Commissions21 Dec 1993Appeal allowed
SKY GEMS Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 1 CPC 434 : 1994 1 CPJ 115 : 1994 1 CPR 103 : 1995 2 CLT 366
Tribunals and Commissions21 Dec 1993Revision Petitions allowed
Premier Automobiles Ltd. Vs MANOJ RAMACHANDRAN , RAJASHEKARA REDDY , A.M. PRASANNA
National Consumer Disputes Redressal Commission · 1994 1 CLT 509 : 1994 1 CPC 677 : 1994 1 CPJ 88 : 1994 1 CPR 681
Tribunals and Commissions21 Dec 1993Complaint partly allowed
NAGINDAS BHIMJIBHAI MEHTA Vs M.T.N.L.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 235
Tribunals and Commissions21 Dec 1993Appeal dismissed
JAI HIND ROADWAYS Vs H.NARENDRA JAIN
National Consumer Disputes Redressal Commission · 1994 2 CPJ 405 : 1994 3 CPR 301
Tribunals and Commissions20 Dec 1993Order set aside
MANAGING DIRECTOR, MANASASTHRAM PUBLICATIONS Vs P.K. GEORGE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 545 : 1996 1 CPC 242
Tribunals and Commissions17 Dec 1993Appeals dismissed
DELHI DEVELOPMENT AUTHORITY Vs GOVINDA RAO
National Consumer Disputes Redressal Commission · 1994 1 CPC 394 : 1994 1 CPJ 103 : 1994 1 CPR 93 : 1995 2 CLT 320
Tribunals and Commissions17 Dec 1993
BHUPINDER KUMAR SHARMA Vs NATIONAL RESEARCH DEVELOPMENT CORPORATION
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 43 : 1994 1 CLT 547 : 1994 1 CPC 281 : 1994 1 CPJ 118 : 1994 1 CPJ 86 : 1994 1 CPR 90
Tribunals and Commissions17 Dec 1993
U.P.RAJYA VIDYUT PARISHAD, LUCKNOW Vs GAYATRI POLY PACK
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 45 : 1994 1 CPC 410 : 1994 1 CPJ 126 : 1995 2 CLT 344 : 1995 3 CTJ 7
Tribunals and Commissions17 Dec 1993
SECRETARY, ORISSA STATE HOUSING BOARD, BHUBANESWAR Vs CHANDRA SEKHARPUR HOUSING BOARD COLONY UNNAYAN SAMITI, BHUBANESWAR
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 41 : 1994 1 CPC 376 : 1994 1 CPJ 109
Tribunals and Commissions17 Dec 1993
COMMITTEE OF TRUSTEES, STATE BANK OF INDIA Vs ANIL VIJH
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 44 : 1994 1 CLT 683 : 1994 1 CPC 291 : 1994 1 CPJ 122 : 1994 1 CPR 81
Tribunals and Commissions16 Dec 1993Appeal dismissed
TECHNO COMBINE ASSOCIATE Vs Union of India
National Consumer Disputes Redressal Commission · 1994 1 CPC 593 : 1994 1 CPJ 480 : 1994 1 CPR 298
Tribunals and Commissions16 Dec 1993Appeal dismissed
EAGLE ULTRA MARINE INDUSTRIES Vs PARAMONT POLLUTION CONTROL (P) LTD
National Consumer Disputes Redressal Commission · 1994 1 CLT 534 : 1994 1 CPC 413 : 1994 1 CPJ 78 : 1994 1 CPR 710
Tribunals and Commissions16 Dec 1993Complaint dismissed
NAVAGIRI FINANCE AND INVESTMENTS (P) LTD. Vs MANAGER, KARNATAKA BANK LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPC 288 : 1994 2 CPJ 259
Tribunals and Commissions16 Dec 1993
SURENDER SINGH Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 47 : 1994 1 CPC 618 : 1994 1 CPJ 176 : 1994 3 CPR 377
Tribunals and Commissions16 Dec 1993
LIFE INSURANCE CORPN.OF INDIA Vs CONSUMER EDUCATION AND RESEARCH SOCIETY
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 49 : 1994 1 CPC 274 : 1994 1 CPJ 95 : 1994 1 CPR 106 : 1994 2 CPR 702 : 1994 2 CTJ 781 : 1995 1 CLT 111
Tribunals and Commissions16 Dec 1993Dismiss this complaint petition
JEWELLERS NARANDAS AND SONS Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 48 : 1994 1 CLT 531 : 1994 1 CPC 423 : 1994 1 CPJ 76 : 1994 1 CPR 108
Tribunals and Commissions16 Dec 1993
HARBANS SINGH Vs LUCKNOW DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 46 : 1994 1 CPC 384 : 1994 1 CPJ 130 : 1994 1 CPR 98 : 1995 2 CLT 361
Tribunals and Commissions16 Dec 1993
N Chikke Gowda Vs Cyma Exports Pvt Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPJ 612
Tribunals and Commissions15 Dec 1993Appeal allowed
MAYOR, CALCUTTA MUNICIPAL CORPORATION Vs TARAPADA CHATTERJEE
National Consumer Disputes Redressal Commission · 1994 1 CLT 714 : 1994 1 CPC 280 : 1994 1 CPJ 99 : 1994 1 CPR 87