Tribunals and Commissions07 Dec 1993Dismissed
REGISTRAR, UNIVERSITY OF BOMBAY Vs MUMBAI GRAHAK PANCHAYAT, BOMBAY
National Consumer Disputes Redressal Commission · 1994 1 CPJ 146 : 1994 2 CPR 487
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1993
926 judgments · page 4 of 47
Tribunals and Commissions07 Dec 1993Appeal dismissed
K. AMINA Vs Senior Divisional Manager, L.I.C.
National Consumer Disputes Redressal Commission · 1995 1 CPJ 353 : 1995 1 CPR 146
Tribunals and Commissions07 Dec 1993
P.S.G.INDUSTRIAL INSTITUTE Vs LAKSHMI ENGINEERING WORKS
National Consumer Disputes Redressal Commission · 1993 0 CPC 764 : 1993 0 NCDRC 62 : 1994 1 CLT 462 : 1994 1 CPJ 197 : 1994 3 CPR 307
Tribunals and Commissions07 Dec 1993
VIJAY AGRO PRODUCTS LTD. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 61 : 1994 1 CPJ 193
Tribunals and Commissions06 Dec 1993Appeal allowed
DEV RAJ VINAIK Vs CHAIRMAN, H.S.E.B., CHANDIGARH
National Consumer Disputes Redressal Commission · 1994 2 CPJ 566 : 1994 3 CPR 476 : 1995 1 CPC 454
Tribunals and Commissions06 Dec 1993Appeal allowed
S.Vijaya Vs MARKETING MANAGER, DIVISIONAL OFFICE, LIC OF INDIA
National Consumer Disputes Redressal Commission · 1994 1 CPR 317 : 1994 2 CPJ 122
Tribunals and Commissions06 Dec 1993Appeal dismissed
MANAGER, RAMYA GAS AGENCIES Vs M.K.MANIYAN ACHARY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 143
Tribunals and Commissions06 Dec 1993Appeal allowed in part
SENIOR SUPDT. OF POST OFFICES, MYSORE DIVISION Vs G.A.K. SWAMY
National Consumer Disputes Redressal Commission · 1994 2 CPC 222 : 1994 2 CPJ 151
Tribunals and Commissions05 Dec 1993Appeal allowed
Maruti Udyog Ltd Vs Fakir Chand
National Consumer Disputes Redressal Commission · 1994 2 CPJ 31
Tribunals and Commissions04 Dec 1993Appeals allowed to the extent indicated above
ORISSA STATE HOUSING BOARD Vs BISWANATH MISHRA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 377
Tribunals and Commissions04 Dec 1993Complaint partly allowed
SUSAMA MANJARI PATI Vs CHAIRMAN, ORISSA STATE HOUSING SCHEME
National Consumer Disputes Redressal Commission · 1994 1 CPR 623 : 1994 3 CPJ 280
Tribunals and Commissions04 Dec 1993Petition allowed
MANAS KUMAR PANDA Vs Vice Chancellor, Berhampur University
National Consumer Disputes Redressal Commission · 1994 1 CPC 507 : 1994 1 CPR 608 : 1994 2 CPJ 271
Tribunals and Commissions04 Dec 1993Complaint allowed
ASHOK SURI Vs BRANCH MANAGER, THE NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 204
Tribunals and Commissions04 Dec 1993Complaints allowed
UPENDRANATH SWAIN Vs TAPOBAN HOUSING FINANCE LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPC 636 : 1994 2 CPJ 397 : 1994 3 CPR 64 : 1995 1 CLT 299
Tribunals and Commissions02 Dec 1993Complaints partly allowed
RAM LAL WADHWA Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 1994 1 CPR 499 : 1994 2 CPJ 618 : 1994 3 CPR 171
Tribunals and Commissions01 Dec 1993Complaint dismissed
ARUN SAMEER ASSOCIATES PVT.LTD Vs REGIONAL MANAGER, S.B.I.
National Consumer Disputes Redressal Commission · 1994 1 CPC 543 : 1994 1 CPR 481 : 1994 3 CPJ 43
Tribunals and Commissions30 Nov 1993Appeal partly allowed
DIV.ENGG.TELEGRAPHS Vs ALOK KUMAR SINGH
National Consumer Disputes Redressal Commission · 1994 2 CPJ 41
Tribunals and Commissions30 Nov 1993Appeal dismissed
State Bank of Mysore Vs N.G.RAMU
National Consumer Disputes Redressal Commission · 1994 1 CPJ 378 : 1994 1 CPR 138
Tribunals and Commissions26 Nov 1993Appeal dismissed
S.Sankaran Vs SENIOR MANAGER, CANARA BANK
National Consumer Disputes Redressal Commission · 1994 2 CPC 31 : 1994 2 CPR 103 : 1994 3 CPJ 418
Tribunals and Commissions25 Nov 1993Complaint partly allowed
SULACHANA HALDER Vs ESTATE DEVELOPMENT PVT.LTD
National Consumer Disputes Redressal Commission · 1994 1 CPJ 408