COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 1993

926 judgments · page 47 of 47

Tribunals and Commissions02 Jan 1993Complaint allowed

KANCHAN KUMARI RAIJADA Vs SIPANI AUTOMOBILES LTD.

National Consumer Disputes Redressal Commission · 1993 2 CPJ 617

Tribunals and Commissions02 Jan 1993Appeal allowed

National Consumer Disputes Redressal Commission · 1993 1 CPJ 470 : 1993 1 CPR 565

Tribunals and Commissions02 Jan 1993Appeal dismissed

National Consumer Disputes Redressal Commission · 1993 2 CPJ 645

Tribunals and Commissions02 Jan 1993Complaint returned

National Consumer Disputes Redressal Commission · 1993 3 CPR 430 : 1994 1 CLT 412 : 1994 1 CPJ 68

Tribunals and Commissions02 Jan 1993Complaint allowed

National Consumer Disputes Redressal Commission · 1993 1 CPJ 577 : 1993 1 CPR 561

Tribunals and Commissions02 Jan 1993Appeal allowed

National Consumer Disputes Redressal Commission · 1993 1 CPJ 299 : 1993 2 CPR 320