Tribunals and Commissions26 Aug 2009
Union of India and Ors. Vs Achintam Kilikdar
National Consumer Disputes Redressal Commission · 2009 4 CPJ 97
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2009
328 judgments · page 3 of 17
Tribunals and Commissions21 Aug 2009Petition dismissed
Chanda Rani Akhouri (Dr.) (Mrs.) and Ors. Vs M.A Methusethupathi (Dr.)
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 48 : 2009 3 CPJ 284 : 2009 3 UC 1666
Tribunals and Commissions20 Aug 2009Complaint dismissed.
G.K. Rao Vs Dr. Bollineni Bhaskar Rao And Ors.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 129
Tribunals and Commissions18 Aug 2009R.P. dismissed
ASHOK KHANNA Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2009 4 CPJ 115
Tribunals and Commissions18 Aug 2009Ordered accordingly.
Mastana Jogi International Pvt. Ltd. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 135
Tribunals and Commissions13 Aug 2009R.P. allowed
DDA Vs Sunil Bharti
National Consumer Disputes Redressal Commission · 2009 4 CPJ 88
Tribunals and Commissions13 Aug 2009
Joginder Singh and Ors. Vs Dr. Rajeev Kumar Majumdar And Ors.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 9
Tribunals and Commissions13 Aug 2009
Asha Garg And Ors. Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2009 4 CPJ 92
Tribunals and Commissions13 Aug 2009R.P. partly allowed
NEW INDIA ASSURANCE CO. LTD. Vs Lilabai Devichand Jain
National Consumer Disputes Redressal Commission · 2009 4 CPJ 94
Tribunals and Commissions13 Aug 2009R.P. dismissed
MADAN LAL Vs Jaipur Vidyut Vitran Nigam Ltd. and Ors.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 96
Tribunals and Commissions13 Aug 2009R.P. dismissed
G.L. Narasimham Vs B.S. Venkateswarulu And Anr.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 113
Tribunals and Commissions12 Aug 2009Appeal dismissed
HUDA Vs Dr. Raj Kumar Gupta
National Consumer Disputes Redressal Commission · 2009 4 CPJ 303
Tribunals and Commissions10 Aug 2009
Sri Rampriya Chit Fund Private Ltd. Vs Yara Srinivasa Rao
National Consumer Disputes Redressal Commission · (2009) 08 NCDRC CK 0007
Tribunals and Commissions10 Aug 2009
Central Bank Of India. Vs IQBAL KHAN
National Consumer Disputes Redressal Commission · 2009 4 CPJ 85
Tribunals and Commissions10 Aug 2009
Gajinder Paul Singh Rana. Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2009 4 CPJ 87
Tribunals and Commissions10 Aug 2009
Life Insurance Corporation of India and Ors. Vs HARBANS KAUR
National Consumer Disputes Redressal Commission · 2009 4 CPJ 123
Tribunals and Commissions07 Aug 2009
Navdeep Singh Khaira , Medical Superintendent , Dayanand Medical College And Hospital Vs ORIENTAL INSURANCE Company , Sheela Gupta
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 5
Tribunals and Commissions05 Aug 2009
UNITED INDIA INSURANCE CO. LTD. Vs Bharat Zinc Limited
National Consumer Disputes Redressal Commission · 2009 4 CPJ 90
Tribunals and Commissions03 Aug 2009Appeal dismissed
Ganga Devi Joshi , Shiv Dutt Joshi Vs BANK OF BARODA , Bank of Baroda, International Branch , Bank of Baroda, Delhi City Region I
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 10
Tribunals and Commissions02 Aug 2009
Bharat Sanchar Nigam Ltd. And Ors. Vs Sheikh Hussain Ali
National Consumer Disputes Redressal Commission · 2009 4 CPJ 235