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National Consumer Disputes Redressal Commission judgments, 2009

328 judgments · page 5 of 17

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Tribunals and Commissions09 Jul 2009

Lieutenant Colonel (Retired) K. A. Bhandula Vs INDRAPRASTHA APOLLO HOSPITAL , Chairman, Indraprastha Apollo Hospital , B M.Abrol, Senior Consultant, E. N. T. , Rajiv Gandhi Cancer Institute And Research Centre

National Consumer Disputes Redressal Commission · 2009 0 NCDRC 1

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Tribunals and Commissions09 Jul 2009Complaint partly allowed.

K.A. Bhandula And Another Vs Indraprastha Apollo Hospital And Ors.

National Consumer Disputes Redressal Commission · 2009 3 CPJ 164

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Tribunals and Commissions08 Jul 2009Appeal dismiss

K. Mahendran Vs O.Satyanarayana Obulam Hospital , Venkateswara Hospitals

National Consumer Disputes Redressal Commission · 2009 0 NCDRC 7 : 2009 3 CPJ 162

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Tribunals and Commissions03 Jul 2009Complaint dismissed

Usashi Mukherjee And Anr. Vs COAL INDIA LTD. And ORS.

National Consumer Disputes Redressal Commission · (2009) 07 NCDRC CK 0025

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Tribunals and Commissions03 Jul 2009Complaint dismissed.

Best Food International Vs National Insurance Co. Ltd. And Anr.

National Consumer Disputes Redressal Commission · 2009 4 CPJ 77

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Tribunals and Commissions02 Jul 2009R.P. dismissed

HUDA Vs Ajit Singh And Anr.

National Consumer Disputes Redressal Commission · 2009 4 CPJ 307

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Tribunals and Commissions01 Jul 2009Complaint allowed.

Padam Cotton Yarns Limited Vs New India Assurance Co. Ltd. and Ors.

National Consumer Disputes Redressal Commission · 2009 3 CPJ 274

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Tribunals and Commissions01 Jul 2009Complaint partly allowed.

Sri Laxmi Jute Traders Vs Original Petition No. 365 Of 1999

National Consumer Disputes Redressal Commission · 2009 4 CPJ 35

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Tribunals and Commissions01 Jul 2009Appeal allowed.

Life Insurance Corporation of India and Ors. Vs SHAMIM

National Consumer Disputes Redressal Commission · 2009 4 CPJ 21702

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Tribunals and Commissions01 Jul 2009Complaint allowed.

Indu Nissan Oxo Chemical Industries Ltd. Vs ORIENTAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2009 4 CPJ 68

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Tribunals and Commissions30 Jun 2009R.P. dismissed

Pramod Kumar Mandal Vs Bhuneshwar Pandey And Ors.

National Consumer Disputes Redressal Commission · 2009 4 CPJ 67

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Tribunals and Commissions29 May 2009Appeal dismissed.

K.L. Nijhawan And Anr. Vs Sir Ganga Ram Hospital And Ors.

National Consumer Disputes Redressal Commission · 2009 3 CPJ 150

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Tribunals and Commissions27 May 2009Appeal allowed

ORIENTAL INSURANCE CO. LTD. Vs Vijaya Srinivasa Cotton Co.

National Consumer Disputes Redressal Commission · 2009 4 CPJ 52

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Tribunals and Commissions27 May 2009Complaint allowed.

V. Krishnakumar Vs State Of Tamil Nadu And Ors.

National Consumer Disputes Redressal Commission · 2009 3 CPJ 107

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Tribunals and Commissions27 May 2009R.P. dismissed.

Sidra Rama Thombare Vs UNITED INDIA INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2009 3 CPJ 158

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Tribunals and Commissions27 May 2009R.P. dismissed.

Kohinoor Ice Cream Factory Vs Punjab State Electricity Board And Anr.

National Consumer Disputes Redressal Commission · 2009 3 CPJ 31

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Tribunals and Commissions27 May 2009Ordered accordingly.

NARINDER SINGH Vs Ashok Sharma (Dr.)

National Consumer Disputes Redressal Commission · (2009) 05 NCDRC CK 0023

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Tribunals and Commissions26 May 2009

MARUTI UDYOG LIMITED Vs Hasmukh Lakshmichand And Anr.

National Consumer Disputes Redressal Commission · 2009 3 CPJ 229

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Tribunals and Commissions26 May 2009

Shah Diagnostic Institute Pvt. Ltd. Vs UNITED INDIA INSURANCE CO. LTD

National Consumer Disputes Redressal Commission · 2009 3 CPJ 330

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Tribunals and Commissions26 May 2009

Ahinsa Medicos Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2009 4 CPJ 208

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