Tribunals and Commissions04 May 2009
Medical Supdt., St. Gregorious Mission Hospital Vs Jessy And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 61
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2009
328 judgments · page 7 of 17
Tribunals and Commissions01 May 2009
LIFE INSURANCE CORPORATION OF INDIA Vs Kulwant Kumari
National Consumer Disputes Redressal Commission · 2009 2 CPJ 317
Tribunals and Commissions30 Apr 2009
CADBURY INDIA LTD. Vs Rajanesh R. Swamy And Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 43
Tribunals and Commissions30 Apr 2009
Sehgal School Of Competition Vs DALBIR SINGH
National Consumer Disputes Redressal Commission · 2009 3 CPJ 33
Tribunals and Commissions30 Apr 2009
Shibshree Banerjee Vs Pearless Hospital And B.K. Roy Research Centre And Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 88
Tribunals and Commissions30 Apr 2009
ORIENTAL INSURANCE COMPANY LTD. Vs Kamper Concast Ltd.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 66
Tribunals and Commissions30 Apr 2009
NATIONAL INSURANCE CO. LTD. Vs Ravi Traders
National Consumer Disputes Redressal Commission · 2009 2 CPJ 375
Tribunals and Commissions30 Apr 2009
Chandrakant B. Koyande Vs I.A.S.P.M. (Sb/Nss) Mukhya Dak Ghar P.O. Mumbai
National Consumer Disputes Redressal Commission · 2009 3 CPJ 24
Tribunals and Commissions30 Apr 2009
Arvind Shah (Dr.) Vs Kamlaben Ramsingh Kushwaha
National Consumer Disputes Redressal Commission · 2009 3 CPJ 121
Tribunals and Commissions30 Apr 2009
Poomkudy Auto Service (P) Ltd. Vs NATIONAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2009 3 CPJ 155
Tribunals and Commissions29 Apr 2009
JASBIR KAUR Vs Duchem Laboratories Limited
National Consumer Disputes Redressal Commission · 2009 3 CPJ 56
Tribunals and Commissions28 Apr 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs Khem Singh And Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 321
Tribunals and Commissions28 Apr 2009
Late Baby Ankita Kapoor Vs Christian Medical College Hospital And Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 95
Tribunals and Commissions24 Apr 2009
Head Postmaster, Ponnai, Kerala And Ors. Vs V. Ayyapan
National Consumer Disputes Redressal Commission · 2009 2 CPJ 330
Tribunals and Commissions24 Apr 2009
LIFE INSURANCE CORPORATION OF INDIA Vs Batthini Rama Rao
National Consumer Disputes Redressal Commission · 2009 2 CPJ 340
Tribunals and Commissions24 Apr 2009
Varsha Priya Vs Sushma Pandey (Dr.) And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 371
Tribunals and Commissions23 Apr 2009
Jairam Das Dengwani Vs Datamatics Financial Services Limited And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 298
Tribunals and Commissions22 Apr 2009Petition dismissed
Mahyco Monsanto Bio Tech (I) Ltd. And Anr. Vs Bodduluri Jeevan Kumar And Anr.
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 46 : 2009 3 UC 1636
Tribunals and Commissions22 Apr 2009R.P. dismissed.
Comed -K Vs T. Nagamani
National Consumer Disputes Redressal Commission · 2009 2 CPJ 314
Tribunals and Commissions22 Apr 2009
Hameed And Co. Vs Basvarajappa And Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 386