Tribunals and Commissions09 Apr 2009R.P. dismissed
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs Sanjay Sari Emporium
National Consumer Disputes Redressal Commission · 2009 4 CPJ 127
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2009
328 judgments · page 9 of 17
Tribunals and Commissions06 Apr 2009
Sardar Gur Charan Singh Vs UNITED INDIA INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 215
Tribunals and Commissions02 Apr 2009
Bijoy Kumar Chaturvedi Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 306
Tribunals and Commissions02 Apr 2009
AKHILESH KUMAR PANDEY Vs Bank of Baroda and Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 309
Tribunals and Commissions02 Apr 2009
Krupa Nidhi College Of Pharmacy And Anr. Vs Niloofar Shokraiah Zanjani
National Consumer Disputes Redressal Commission · 2009 2 CPJ 207
Tribunals and Commissions02 Apr 2009
VIKRAM VERMA Vs Indore Development Authority And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 87
Tribunals and Commissions01 Apr 2009
MARUTI UDYOG LIMITED Vs MADAN LAL
National Consumer Disputes Redressal Commission · 2009 3 CPJ 20
Tribunals and Commissions27 Mar 2009
Lakshmi Overseas Industries Limited Vs Oriental Insurance Company Ltd. and Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 234
Tribunals and Commissions27 Mar 2009
Hareshwar Enterprises (P.) Ltd. Vs National Insurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 322
Tribunals and Commissions27 Mar 2009
Mals Cargo (P.) Ltd. Vs Kamino International Logistics Pvt. Ltd. And Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 84
Tribunals and Commissions26 Mar 2009
Shrinath Chaturvedi Vs G.S. Ambardekar (Dr.) And Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 203
Tribunals and Commissions20 Mar 2009
SURESH KUMAR Vs Executive Engineer, Electricity Board, Patliputra Division
National Consumer Disputes Redressal Commission · 2009 2 CPJ 199
Tribunals and Commissions19 Mar 2009R.P. allowed
Lic Of India And Ors. Vs K.A. Chandrakala
National Consumer Disputes Redressal Commission · 2009 2 CPJ 167
Tribunals and Commissions19 Mar 2009R.P. allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs T.V. Sarathi
National Consumer Disputes Redressal Commission · 2009 2 CPJ 169
Tribunals and Commissions18 Mar 2009Petition dismissed
MAHARASHTRA STATE ELECTRICITY BOARD Vs Ashok Nana Choudhari
National Consumer Disputes Redressal Commission · 2011 2 CPJ 51
Tribunals and Commissions17 Mar 2009R.P. allowed
B.S. Sharma Vs Jewellers Madanlal Chhaganlal
National Consumer Disputes Redressal Commission · 2009 2 CPJ 212
Tribunals and Commissions17 Mar 2009R.P. dismissed
Commissioner, Municipal Council, Aabu -Parvat And Ors. Vs Himmat Mal Tailor
National Consumer Disputes Redressal Commission · 2009 2 CPJ 218
Tribunals and Commissions17 Mar 2009
Holi Cross Hospital Vs MANIRAM
National Consumer Disputes Redressal Commission · 2009 2 CPJ 220
Tribunals and Commissions16 Mar 2009Appeal is disposed of
Manager Tata Engineering And Locomotive Co. Ltd. , Proprietor Commercial Motor Vs Bachchi Ram Dangwal , Proprietor MICO
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 4 : 2009 2 CPJ 90
Tribunals and Commissions16 Mar 2009
Manager, Premanchal Motors Pvt. Ltd. Vs Ramdas Shri Khayaliram , Ramlal Shri Khayaliram , Rambharose Shri Khayaliram , Laxmibai Shri Khayaliram , Dularibai Shri Khayaliram , Manager, Punjab Tractors Ltd.
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 14