Tribunals and Commissions04 Mar 2009R.P. dismissed
HARI SINGH Vs Union Of India And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 315
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2009
328 judgments · page 11 of 17
Tribunals and Commissions04 Mar 2009
Jagdish Prasad Chaturvedi Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 2009 3 CPJ 268
Tribunals and Commissions04 Mar 2009
STATE BANK OF HYDERABAD Vs JARNAIL SINGH
National Consumer Disputes Redressal Commission · 2009 3 CPJ 266
Tribunals and Commissions03 Mar 2009Revision Petition and dismiss
BHAGWATI PRASAD BORASI Vs Divisional Manager, Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 19 : 2009 2 CPJ 19 : 2009 2 UC 1027
Tribunals and Commissions03 Mar 2009petition dismissed
United India Insurance Company Ltd. Vs PARUL BALA
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 40 : 2009 2 CPJ 3
Tribunals and Commissions03 Mar 2009
A.K. Mittal (Dr.) Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2009 2 CPJ 160
Tribunals and Commissions03 Mar 2009
S.M. Herbals Ltd. Vs New India Assurance Co. Ltd. And Anr.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 50
Tribunals and Commissions03 Mar 2009Complaint dismissed
Sushruta Medical Aid And Resarch Hospital Ltd. Vs Logic Integrated Financial Expertise
National Consumer Disputes Redressal Commission · 2009 4 CPJ 253
Tribunals and Commissions03 Mar 2009
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs I.P. Chauhan
National Consumer Disputes Redressal Commission · 2009 4 CPJ 260
Tribunals and Commissions02 Mar 2009
L.I.C. Of India Vs RAM NARAYAN YADAV
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 28 : 2009 2 CPJ 5
Tribunals and Commissions02 Mar 2009Petition dismiss
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs Rakesh Goyal
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 33
Tribunals and Commissions02 Mar 2009
Rusan Pharma Private Limited Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 373
Tribunals and Commissions27 Feb 2009Petition dismissed
LIC of India And Anr. Vs KAMLA DEVI
National Consumer Disputes Redressal Commission · 2009 3 CPJ 186 : 2010 1 UC 266
Tribunals and Commissions27 Feb 2009
Life Insurance Corporation Of India And Anr. Vs Kondala Appala Raju
National Consumer Disputes Redressal Commission · 2009 3 CPJ 189
Tribunals and Commissions27 Feb 2009Appeal dismissed
Dineshchandra Chhotalal Patel Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 201
Tribunals and Commissions27 Feb 2009
Om Parkash Lokre Vs Christian Medical College And Hospital And Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 178
Tribunals and Commissions27 Feb 2009
S.K. JAIN Vs Devinder Paul Singh
National Consumer Disputes Redressal Commission · 2009 3 CPJ 93
Tribunals and Commissions26 Feb 2009
Sundeep Polymers Private Limited And Anr. Vs MERCEDES BENZ INDIA LIMITED
National Consumer Disputes Redressal Commission · 2009 3 CPJ 389
Tribunals and Commissions25 Feb 2009Complaint dismissed
Patel Kirtikumar Prehladbhai Vs NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 199
Tribunals and Commissions25 Feb 2009
Indian Airlines Limited And Anr. Vs Dr. Savita Malhotra And Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 354