Tribunals and Commissions17 Feb 2009
LIFE INSURANCE CORPORATION OF INDIA Vs Dhiraj Khanna And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 279
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2009
328 judgments · page 13 of 17
Tribunals and Commissions13 Feb 2009Petition dismiss
Punjab National Bank Vs KRISHNA POWERLOOM FACTORY
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 27 : 2009 2 UC 772
Tribunals and Commissions13 Feb 2009R.P. disposed of
DELHI DEVELOPMENT AUTHORITY Vs Arvinder Singh (Dr.)
National Consumer Disputes Redressal Commission · 2009 2 CPJ 213
Tribunals and Commissions13 Feb 2009
Rasheeda Khatoon Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2009 3 CPJ 91
Tribunals and Commissions12 Feb 2009Petition is disposed of
Cadila Healthcare Ltd Vs D.J.DESOUZA
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 24 : 2009 2 CPJ 15
Tribunals and Commissions12 Feb 2009Appeal dismissed
Azizul Haq Khan (Dr.) @ Lallan Vs Shyamapati and Ors.
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 49 : 2009 2 CPJ 49 : 2009 2 UC 783
Tribunals and Commissions12 Feb 2009Petition dismissed
Bank of Baroda, Lodra Vs Gitaben Baldevbhai Raval And Ors.
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 47 : 2009 3 CPJ 366 : 2009 3 UC 1650
Tribunals and Commissions12 Feb 2009
Postgraduate Institute Of Medical Education And Research, Chandigarh Vs BIMLA DEVI
National Consumer Disputes Redressal Commission · 2009 2 CPJ 229
Tribunals and Commissions12 Feb 2009
Kaushal Pandey (Dr.) Vs S.V. Panchori And Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 363
Tribunals and Commissions12 Feb 2009R.P. dismissed
Amanchi Rajendra Prasad And Ors. Vs Dabur Ayurvet Ltd. (Aqua)
National Consumer Disputes Redressal Commission · 2009 2 CPJ 388
Tribunals and Commissions12 Feb 2009R.P. dismissed
Bahar Agrochem And Feeds Pvt. Ltd. Vs Prasad Gurusidappa Prachande And Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 137
Tribunals and Commissions12 Feb 2009Complaint dismissed
Kiran Overseas Export Limited Vs Thai Airways International Limited
National Consumer Disputes Redressal Commission · 2009 2 CPJ 84
Tribunals and Commissions12 Feb 2009Petition allowed
Nand Kishore Jaiswal Vs NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 194 : 2010 1 UC 171
Tribunals and Commissions11 Feb 2009Revision Petition dismissed
National Seeds Corporation Ltd. Vs NALIA NARSIMHA ROA , REDDICHERLA CHANDRA RAJU , BATTA LAKSHMAIAH
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 18 : 2009 2 CPJ 24 : 2009 2 UC 1087
Tribunals and Commissions11 Feb 2009Revision Petition dismissed
ORIENTAL INSURANCE Company Limited Vs SHISHIR KHANDELWAL
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 16
Tribunals and Commissions11 Feb 2009
EMPIRE BUILDERS Vs Anthony Xavier Andrade
National Consumer Disputes Redressal Commission · 2009 2 CPJ 239
Tribunals and Commissions10 Feb 2009
P. Mohan Bhat Vs M. R. Jaishankar, M.D., Brigade Developers Pvt. Ltd. and others
National Consumer Disputes Redressal Commission · (2009) 02 NCDRC CK 0066
Tribunals and Commissions10 Feb 2009Appeal allowed
Oriental Insurance Company Ltd. and Anr. Vs SOUTH EASTERN COALFIELDS LTD.
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 50 : 2009 2 CPJ 60 : 2009 2 UC 1046
Tribunals and Commissions10 Feb 2009Petition allowed
P. Mohan Bhat Vs M.R. Jaishanker, Md and Ors.
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 51 : 2009 2 CPJ 141 : 2009 2 UC 1050
Tribunals and Commissions10 Feb 2009
Oriental Insurance Company Ltd. and Anr. Vs SANJEEV KUMAR
National Consumer Disputes Redressal Commission · 2009 2 CPJ 135