Tribunals and Commissions10 Feb 2009
NATIONAL INSURANCE CO. LTD. Vs CEMENT CORPORATION OF INDIA LTD.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 144
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2009
328 judgments · page 14 of 17
Tribunals and Commissions09 Feb 2009
National Insurance Company Ltd. and Anr. Vs SANJAY KUMAR
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 52 : 2009 2 CPJ 223 : 2009 2 UC 1167
Tribunals and Commissions06 Feb 2009Petitions dismissed
INDRAPRASTHA WELFARE SOCIETY Vs SHANTHALA B.S. , VILASINI VITTAL KAMATH , V.S.SKANDA PRASAD , SURATKAL NAGESH KAMATH
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 30
Tribunals and Commissions06 Feb 2009
INDRAPRASTHA WELFARE SOCIETY Vs Shanthala B.S. And Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 11
Tribunals and Commissions06 Feb 2009
Life Insurance Corporation Of India And Anr. Vs A. Yasodamma And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 254
Tribunals and Commissions05 Feb 2009
Gangotri Devi And Others Vs National Insurance Company Ltd. And Another
National Consumer Disputes Redressal Commission · (2009) 02 NCDRC CK 0028
Tribunals and Commissions04 Feb 2009
National Insurance Company Limited Vs Venkateswara Traders and others
National Consumer Disputes Redressal Commission · (2009) 02 NCDRC CK 0067
Tribunals and Commissions04 Feb 2009
NATIONAL INSURANCE CO. LTD. Vs Sri Venkateshwara Traders represented through its Sreenivasulu and Jelli Venkateswarlu
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 45 : 2009 2 CPJ 9 : 2009 2 UC 737
Tribunals and Commissions04 Feb 2009
Jaisri Mines Products Pvt. Ltd. Vs New India Assurance Co. Ltd. And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 123
Tribunals and Commissions04 Feb 2009
B.N. Goel Vs Dr. M.K. Goel And Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 131
Tribunals and Commissions04 Feb 2009
Master Nitish Sethi And Ors. Vs Dr. Naresh Trehan And Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 263
Tribunals and Commissions03 Feb 2009
Life Insurance Corporation Of India And Anr. Vs Sunita Hemnani
National Consumer Disputes Redressal Commission · 2009 2 CPJ 172
Tribunals and Commissions03 Feb 2009
NATIONAL INSURANCE CO. LTD. Vs Balkhandi Lal Sharma
National Consumer Disputes Redressal Commission · 2009 2 CPJ 119
Tribunals and Commissions03 Feb 2009
NEW INDIA ASSURANCE CO. LTD. Vs Arunaben Jayantibhai Shah
National Consumer Disputes Redressal Commission · 2009 2 CPJ 121
Tribunals and Commissions02 Feb 2009Revision Petition is accepted
National Insurance Co. Ltd. Vs SRI VENKATESHWARA TRADERS
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 17
Tribunals and Commissions02 Feb 2009petition is disposed of
Highland Holiday Homes Pvt. Ltd. Vs Hafiza Vadasaria , Mauma Oomatia , Hussain Ali Damani , Gulshan H.Damani , Damani M.N. , Hussainali Damani , Masuma Oomatia
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 43 : 2009 2 CPJ 32 : 2009 2 UC 1043
Tribunals and Commissions02 Feb 2009
NATIONAL INSURANCE CO. LTD. Vs Blanny C. Dsouze
National Consumer Disputes Redressal Commission · 2009 2 CPJ 110
Tribunals and Commissions02 Feb 2009
Punjab Urban Planning And Development Authority And Anr. Vs Shyam Sunder Tiwari And Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 276
Tribunals and Commissions02 Feb 2009
Commandant, Base Hospital (Army) And Ors. Vs Wg. Cdr. K.K. Chaudhary
National Consumer Disputes Redressal Commission · 2009 2 CPJ 57
Tribunals and Commissions29 Jan 2009
Managing Director Sona Auto Agency (P) Ltd. Vs Sisirendra Nath Banerjee Prova Lodge, Rabindra Nagar , Secretary Kinetic Motor Company Ltd.
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 38