Tribunals and Commissions20 Jan 2009
NEW INDIA ASSURANCE CO. LTD. Vs Virmani Refrigeration And Cold Storage Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 278
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2009
328 judgments · page 16 of 17
Tribunals and Commissions20 Jan 2009
MAHANAGAR TELEPHONE NIGAM LIMITED Vs V.K. Ahuja
National Consumer Disputes Redressal Commission · 2009 2 CPJ 284
Tribunals and Commissions19 Jan 2009Revision Petition dismissed
National Seeds Corporation Ltd. Vs ABDUL AZIZ FAKIR MOHD. INAMDAR
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 15 : 2009 1 CPJ 225
Tribunals and Commissions19 Jan 2009
Life Insurance Corporation of India and Ors. Vs BIMLA DEVI
National Consumer Disputes Redressal Commission · 2009 3 CPJ 370
Tribunals and Commissions16 Jan 2009
T.S. Vivekananda Kumar Vs United India Insurance Co. Ltd. And Anr.
National Consumer Disputes Redressal Commission · 2009 1 CPJ 288
Tribunals and Commissions14 Jan 2009
LIFE INSURANCE CORP. OF INDIA Vs M.BHAVANI
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 39 : 2009 1 CPJ 231
Tribunals and Commissions14 Jan 2009petition is dismissed
BRANCH MANAGER, L.I.C. OF INDIA Vs GOUSABI
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 37 : 2009 1 CPJ 266
Tribunals and Commissions14 Jan 2009Appeal dismiss
Nawal Kishore Kashyap Vs BIHAR STATE HOUSING CO-OPERATIVE FEDERATION LTD.
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 8 : 2009 2 CPJ 47
Tribunals and Commissions14 Jan 2009petition is dismissed
LIFE INSURANCE CORP. OF INDIA Vs GIRDHARILAL P.KESARWANI
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 42 : 2009 1 CPJ 228 : 2009 2 UC 1327
Tribunals and Commissions14 Jan 2009
Haryana Urban Development Authority And Anr. Vs Vipin Kumar And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 115
Tribunals and Commissions13 Jan 2009
Vinay Enterprises Vs A.S. Kondappa Reddy And Anr.
National Consumer Disputes Redressal Commission · 2009 1 CPJ 255
Tribunals and Commissions13 Jan 2009
Birla Vxl Ltd. And Anr. Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2009 1 CPJ 259
Tribunals and Commissions13 Jan 2009
Shyam Sunder Sharma (Dr.) Vs Atar Singh And Anr.
National Consumer Disputes Redressal Commission · 2009 1 CPJ 276
Tribunals and Commissions13 Jan 2009
Birji And Anr. Vs Dr. Neeru Tiwari And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 42
Tribunals and Commissions13 Jan 2009
Sathavahana Sea Foods (P) Ltd. Vs Oriental Insurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 73
Tribunals and Commissions13 Jan 2009
Vinod Chandra Srivastav Vs Ansal Housing And Construction Ltd. And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 87
Tribunals and Commissions12 Jan 2009petition is disposed of
Punjab National Bank Vs ANIL PURI
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 36
Tribunals and Commissions12 Jan 2009Revision petitions dismiss
Gujarat State Co-operative Housing Finance Corporation Ltd. Vs Life Insurance Corporation of India , REGISTRAR OF CO-OPERATIVE SOCIETIES , Ambedkar Co-operative Housing Society Ltd. , Bhagavati Co-op. Housing Society Ltd. , Manish Apartment
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 20
Tribunals and Commissions12 Jan 2009
Abdul Mazeed Khan Vs Nizam Institute Of Medical Sciences And Ors.
National Consumer Disputes Redressal Commission · 2009 1 CPJ 238
Tribunals and Commissions12 Jan 2009
SENTHIL SCAN CENTRE Vs Shanthi Shridharan And Anr.
National Consumer Disputes Redressal Commission · 2009 1 CPJ 243