Tribunals and Commissions29 Jan 2009
BHANWAR KANWAR Vs R.K. Gupta And Anr. (Dr.)
National Consumer Disputes Redressal Commission · 2009 2 CPJ 193
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2009
328 judgments · page 15 of 17
Tribunals and Commissions29 Jan 2009
Sona Auto Agency (P) Ltd. Vs Sisirendra Nath Banerjee And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 146
Tribunals and Commissions29 Jan 2009
MARUTI UDYOG LTD. Vs Atul Bharadwaj And Anr.
National Consumer Disputes Redressal Commission · 2009 1 CPJ 270
Tribunals and Commissions27 Jan 2009
P.B. Venkata Reddy Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 56 : 2009 1 CPJ 299 : 2009 2 UC 1346
Tribunals and Commissions27 Jan 2009
New India Assurance Co. Ltd. and Anr. Vs G.J. Ashok
National Consumer Disputes Redressal Commission · 2009 1 CPJ 297
Tribunals and Commissions27 Jan 2009
NATIONAL INSURANCE COMPANY LTD. Vs Bolem Rama Devi And Ors.
National Consumer Disputes Redressal Commission · 2009 1 CPJ 273
Tribunals and Commissions27 Jan 2009
Kapil Rai Singhani Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2009 1 CPJ 275
Tribunals and Commissions22 Jan 2009
Rajinder Sanitary Fittings Co. Ltd. Vs National Insurance Co. Ltd. and others
National Consumer Disputes Redressal Commission · (2009) 01 NCDRC CK 0049
Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission
Tribunals and Commissions22 Jan 2009petition dismissed
Rajindra Sanitary Fittings Co. Ltd. Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 41 : 2009 2 CPJ 34
Tribunals and Commissions22 Jan 2009
UNITED INDIA INSURANCE CO. LTD. Vs Satish Aggarwal
National Consumer Disputes Redressal Commission · 2009 2 CPJ 282
Tribunals and Commissions22 Jan 2009
DELHI DEVELOPMENT AUTHORITY Vs MANGE RAM
National Consumer Disputes Redressal Commission · 2009 1 CPJ 302
Tribunals and Commissions22 Jan 2009
LUCKNOW DEVELOPMENT AUTHORITY Vs Anil Kumar Nigam
National Consumer Disputes Redressal Commission · 2009 1 CPJ 294
Tribunals and Commissions21 Jan 2009Petition dismissed
Sasaram Cold Storage Pvt. Ltd. Vs Bihar State Electricity Board and Ors.
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 55 : 2009 2 UC 1337
Tribunals and Commissions21 Jan 2009
Rajiv Motors Ltd. Vs Jiwan Lal Marken (Dr.)
National Consumer Disputes Redressal Commission · 2009 2 CPJ 233
Tribunals and Commissions21 Jan 2009
Om Prakash Varma Vs Oriental Insurance Co. Ltd. and Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 245
Tribunals and Commissions20 Jan 2009Order accordingly
Mohite Ornament House Vs Harish Misra
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 34 : 2009 1 CPJ 222
Tribunals and Commissions20 Jan 2009
Anderson Marine Private Ltd. Vs Oriental Insurance Company Ltd. , Divisional Manager
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 11
Tribunals and Commissions20 Jan 2009
Beml (Hrs -Mkt) Sc/St Employees Welfare Association Vs M. Chandrashekaran And Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 152
Tribunals and Commissions20 Jan 2009
S.R. Dayashankar And Anr. Vs B.E.M.L. (Sc/St) Welfare Association And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 156
Tribunals and Commissions20 Jan 2009
DELHI DEVELOPMENT AUTHORITY Vs R.K. Meena
National Consumer Disputes Redressal Commission · 2009 2 CPJ 191