Tribunals and Commissions09 Jan 2009Petitions dismissed
KUNJ VIHAR CO-OPERATIVE HOUSING SOCIETY LTD , PRADEEP MEHTA Vs RANVIR TOOR
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 32 : 2009 1 CPJ 170
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2009
328 judgments · page 17 of 17
Tribunals and Commissions09 Jan 2009
ABDUL LATHEEF Vs Chandrahasa Kotian And Anr.
National Consumer Disputes Redressal Commission · 2009 1 CPJ 172
Tribunals and Commissions07 Jan 2009
SWADESH SINGH Vs Uttar Pradesh Avas Evam Vikas Parishad And Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 356
Tribunals and Commissions06 Jan 2009
MAHARASHTRA HYBRID SEEDS CO. LTD. Vs Parchuri Narayana
National Consumer Disputes Redressal Commission · 2009 1 CPJ 180
Tribunals and Commissions06 Jan 2009
Vanitaben Retilal Fulbaria Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · 2009 1 CPJ 161
Tribunals and Commissions05 Jan 2009Petition is dismissed
RAJENDRA PROPERTIES AND INDUSTRIES Vs Om Parkash
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 26 : 2009 1 CPJ 282
Tribunals and Commissions05 Jan 2009
NATIONAL INSURANCE CO. LTD. Vs Sajan Kumar Agarwal
National Consumer Disputes Redressal Commission · 2009 1 CPJ 175
Tribunals and Commissions05 Jan 2009
Punjab Urban Planning And Development Authority And Anr. Vs Kanwaljit Singh Ahluwalia And Anr.
National Consumer Disputes Redressal Commission · 2009 1 CPJ 178