Tribunals and Commissions25 Feb 2009
Sarva U.P. Gramin Bank Vs RAKESH KUMAR
National Consumer Disputes Redressal Commission · 2009 2 CPJ 158
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2009
328 judgments · page 12 of 17
Tribunals and Commissions25 Feb 2009
MTNL Vs UNIBROS
National Consumer Disputes Redressal Commission · 2009 2 CPJ 164
Tribunals and Commissions24 Feb 2009
Horizon Polimer Engg. Pvt. Ltd. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 406
Tribunals and Commissions24 Feb 2009
DELHI DEVELOPMENT AUTHORITY Vs Ashok Vij
National Consumer Disputes Redressal Commission · 2009 2 CPJ 337
Tribunals and Commissions23 Feb 2009Petition dismiss
National Insurance Co.Ltd Vs AVTAR SINGH
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 23 : 2009 2 CPJ 18
Tribunals and Commissions23 Feb 2009Petition dismissed
Life Insurance Corporation of India and Ors. Vs Jyotindra R. BhaVsar
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 53 : 2009 2 CPJ 226 : 2009 2 UC 1188
Tribunals and Commissions23 Feb 2009
ALLAHABAD BANK Vs Metal Pack Industries And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 392
Tribunals and Commissions23 Feb 2009
ORIENTAL INSURANCE COMPANY LTD. Vs Suresh Singh And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 216
Tribunals and Commissions20 Feb 2009R.P. disposed of
Syed Faiz -Ur -Rehman Vs U.P. Power Electricity Corporation And Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 142
Tribunals and Commissions20 Feb 2009R.Ps. dismissed
Madhya Pradesh Rajya Sahkari Awas Sangh And Anr. Vs Chandrashekhar And Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 202
Tribunals and Commissions20 Feb 2009R.P. allowed
New India Assurance Co. Ltd. and Anr. Vs New Good Luck Retrading Works
National Consumer Disputes Redressal Commission · 2009 3 CPJ 262
Tribunals and Commissions20 Feb 2009
UNITED INDIA INSURANCE CO. LTD. Vs Dipendu Ghosh And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 311
Tribunals and Commissions19 Feb 2009Petition dismiss
BAL KISHAN Vs Om Prakash
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 25 : 2009 2 CPJ 13 : 2009 2 UC 860
Tribunals and Commissions19 Feb 2009Petition dismissed
Shashi Prabha Singh and Ors. Vs Escort Heart Institute And Research Centre
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 54 : 2009 2 CPJ 247 : 2009 2 UC 1200
Tribunals and Commissions19 Feb 2009
NEW INDIA ASSURANCE CO. LTD. Vs Wakil Ahmad
National Consumer Disputes Redressal Commission · 2009 4 CPJ 34
Tribunals and Commissions18 Feb 2009Petition dismiss
BIHAR UDYOG Vs Oriental Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 21 : 2009 2 CPJ 16
Tribunals and Commissions17 Feb 2009Petition dismiss
SECRETARY, BOARD OF SECONDARY EDUCATION Vs Santosh Kumar Sahoo
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 22 : 2009 2 CPJ 21 : 2009 2 UC 1084
Tribunals and Commissions17 Feb 2009
Vinay Kartika Chadha Vs Mercedes Benz India Ltd. And Ors.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 140
Tribunals and Commissions17 Feb 2009R.P. dismissed
Dlf Commercial Developers Limited Vs Ravinder Zutshi
National Consumer Disputes Redressal Commission · 2009 4 CPJ 163
Tribunals and Commissions17 Feb 2009R.P. dismissed
New India Assurance Co. Ltd. and Anr. Vs Ritu Khemka And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 301