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National Consumer Disputes Redressal Commission judgments, 2009

328 judgments · page 10 of 17

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Tribunals and Commissions16 Mar 2009R.P. dismissed

Capital Trust Ltd. Vs Sanjay Dutt And Anr.

National Consumer Disputes Redressal Commission · 2009 3 CPJ 79

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Tribunals and Commissions16 Mar 2009

MADHYA PRADESH HOUSING BOARD Vs Rajesh Mandioi

National Consumer Disputes Redressal Commission · 2009 2 CPJ 259

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Tribunals and Commissions16 Mar 2009

Premanchal Motors Pvt. Ltd. Vs Ramdass And Ors.

National Consumer Disputes Redressal Commission · 2009 2 CPJ 98

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Tribunals and Commissions16 Mar 2009

NEW INDIA ASSURANCE CO. LTD. Vs Raj Kumar Chaudhary

National Consumer Disputes Redressal Commission · 2009 3 CPJ 191

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Tribunals and Commissions16 Mar 2009R.P. dismissed

HDFC BANK LTD. Vs BALWINDER SINGH

National Consumer Disputes Redressal Commission · 2009 3 CPJ 40

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Tribunals and Commissions16 Mar 2009

Kumaresh Kumar Gaur Vs Haryana Urban Development Authority and Anr.

National Consumer Disputes Redressal Commission · 2009 2 CPJ 302

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Tribunals and Commissions16 Mar 2009Petition dismissed

Talagang Cooperative G/H Ltd. Vs Vandana Sharma

National Consumer Disputes Redressal Commission · 2009 4 CPJ 161 : 2010 1 UC 406

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Tribunals and Commissions13 Mar 2009R.P. allowed

UNITED INDIA INSURANCE CO. LTD. Vs V.C. Deenadayal And Anr.

National Consumer Disputes Redressal Commission · 2009 3 CPJ 260

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Tribunals and Commissions13 Mar 2009R.P. allowed

BHARAT SANCHAR NIGAM LTD. Vs RAMESHWAR PRASAD

National Consumer Disputes Redressal Commission · 2009 3 CPJ 263

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Tribunals and Commissions13 Mar 2009

V. Satyamurthy Vs Reliance General Insurance Co. Ltd. And Anr.

National Consumer Disputes Redressal Commission · 2009 3 CPJ 12

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Tribunals and Commissions13 Mar 2009

CHANDIGARH HOUSING BOARD Vs Krishan Kumar Goel And Ors.

National Consumer Disputes Redressal Commission · 2009 2 CPJ 174

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Tribunals and Commissions13 Mar 2009

National Insurance Co. Ltd. And Anr. Vs Jashodaben And Anr.

National Consumer Disputes Redressal Commission · 2009 2 CPJ 209

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Tribunals and Commissions13 Mar 2009R.P. dismissed

Jallauddin Khan (Dr.) Vs Indra Sen Verma

National Consumer Disputes Redressal Commission · 2009 3 CPJ 89

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Tribunals and Commissions12 Mar 2009

Aicam Engineering Limited Vs National Insurance Co. Ltd. And Anr.

National Consumer Disputes Redressal Commission · 2009 2 CPJ 334

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Tribunals and Commissions05 Mar 2009

National Insurance Co. Ltd. Vs Vasanthi Marine Foods Ltd.

National Consumer Disputes Redressal Commission · (2009) 03 NCDRC CK 0046

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Tribunals and Commissions05 Mar 2009

Directorate Of Rehabilitation Tehari Dam Project Vs Shakha Kathait

National Consumer Disputes Redressal Commission · 2009 3 CPJ 252

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Tribunals and Commissions05 Mar 2009

Haryana Seeds Development Corporation Ltd. Vs MAHAVIR SINGH

National Consumer Disputes Redressal Commission · 2009 2 CPJ 395

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Tribunals and Commissions05 Mar 2009

Boiler And Services Vs National Woolen And Finishers

National Consumer Disputes Redressal Commission · 2009 2 CPJ 396

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Tribunals and Commissions04 Mar 2009

SUNIL JAIN Vs ANSAL HOUSING AND CONSTRUCTION LIMITED

National Consumer Disputes Redressal Commission · 2009 2 CPJ 133

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Tribunals and Commissions04 Mar 2009R.P. dismissed

NEW INDIA ASSURANCE CO. LTD. Vs Arun Krishan Puri

National Consumer Disputes Redressal Commission · 2009 3 CPJ 6

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