Tribunals and Commissions22 Apr 2009
Gujarat Urja Vikas Nigam Ltd. Vs AIR INDIA LTD.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 378
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2009
328 judgments · page 8 of 17
Tribunals and Commissions22 Apr 2009
Arun Dewangan (Dr.) Vs Madhu (Preti Chandel) And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 315
Tribunals and Commissions21 Apr 2009
MARUTI UDYOG LTD. Vs Arjun Singh And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 22
Tribunals and Commissions20 Apr 2009
Malka Tarannum Vs Dr. C.P. Gupta And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 49
Tribunals and Commissions20 Apr 2009
T. Seshaiah And Anr. Vs Standard Chartered Bank And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 358
Tribunals and Commissions17 Apr 2009
Punjab Agriculture University Ludihana, Punjab Vs UTI of India
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 13 : 2012 1 CPJ 166
Tribunals and Commissions17 Apr 2009R.P. dismissed
Origin Courier Service Vs Ms. Harpreet Kaur
National Consumer Disputes Redressal Commission · 2009 3 CPJ 8
Tribunals and Commissions17 Apr 2009R.P. dismissed
Life Insurance Corporation Of India And Anr. Vs HIRA LAL
National Consumer Disputes Redressal Commission · 2009 4 CPJ 155
Tribunals and Commissions17 Apr 2009R.P. dismissed.
TATA MOTORS LTD. Vs Indrasen Choubey And Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 368
Tribunals and Commissions17 Apr 2009Complaint partly allowed
Maharashtra Police Housing And Welfare Corporation Ltd. Vs State Bank Of India Home Finance Ltd.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 360
Tribunals and Commissions17 Apr 2009R.P. allowed
HARJEET KAUR Vs National Insurance Co. Ltd. and Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 196
Tribunals and Commissions17 Apr 2009R.Ps. disposed of
Ethopian Airlines Vs Naveen Singh Grewal
National Consumer Disputes Redressal Commission · 2009 3 CPJ 239
Tribunals and Commissions17 Apr 2009R.P. dismissed
United India Insurance Co. Ltd. And Anr. Vs S.M.S. Tele Communications And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 246
Tribunals and Commissions17 Apr 2009R.P. dismissed
KOTAK MAHINDRA PRIME LIMITED Vs Sidharth Gaind And Anr.
National Consumer Disputes Redressal Commission · (2009) 04 NCDRC CK 0018
Tribunals and Commissions17 Apr 2009R.P. dismissed
Kamla Kesharwani Vs Supdt., Shyamshah Medical College And Gandhi Memorial Hospital And Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 17
Tribunals and Commissions17 Apr 2009R.P. dismissed
NEW INDIA ASSURANCE CO. LTD. Vs Sehrawat India (P.) Ltd. And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 4
Tribunals and Commissions17 Apr 2009R.P. disposed of
Pallavi Lorry Supply Office And Anr. Vs Aitco Movers Ltd. And Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 76
Tribunals and Commissions17 Apr 2009R.P. dismissed
Satya Pal Chaddha Vs Yagya Narain Sharma
National Consumer Disputes Redressal Commission · 2009 3 CPJ 329
Tribunals and Commissions15 Apr 2009Appeal allow
Jayanta Dasgupta Vs Binata Debnath , Amit Chatterjee
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 6 : 2009 2 CPJ 398
Tribunals and Commissions09 Apr 2009Petition dismissed
UNITED INDIA INSURANCE COMPANY LTD. Vs Gaj Pal Singh Rawat
National Consumer Disputes Redressal Commission · 2009 3 CPJ 254 : 2010 1 UC 220