Tribunals and Commissions22 May 2009
Meera Industries Vs Modern Constructions
National Consumer Disputes Redressal Commission · 2009 2 CPJ 402
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2009
328 judgments · page 6 of 17
Tribunals and Commissions18 May 2009
RAJASTHAN FINANCIAL CORPORATION Vs M.K. Bhoot And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 10
Tribunals and Commissions15 May 2009
Ashu Textiles Vs New India Assurance Company And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 272
Tribunals and Commissions14 May 2009R.P. disposed of
Naeem Bhai Vs Mohd. Anwar and Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 53
Tribunals and Commissions14 May 2009
UNITED INDIA INSURANCE CO. LTD. Vs Sushila Devi And Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 82
Tribunals and Commissions14 May 2009
Ashish Yadav Vs Gaurav Prasad And Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 85
Tribunals and Commissions14 May 2009
Narinder Kumar Suneja Vs R.K. Goel
National Consumer Disputes Redressal Commission · 2009 3 CPJ 35
Tribunals and Commissions14 May 2009
Sr. Supdt. Of Post Offices, Gpo Building Vs Sharanjit Singh Bahm
National Consumer Disputes Redressal Commission · 2009 3 CPJ 281
Tribunals and Commissions14 May 2009
NEW INDIA ASSURANCE CO. LTD. Vs Sanjay Batra
National Consumer Disputes Redressal Commission · 2009 3 CPJ 29
Tribunals and Commissions14 May 2009
LIFE INSURANCE CORPORATION OF INDIA Vs Yogendra Prasad Singh
National Consumer Disputes Redressal Commission · 2009 3 CPJ 38
Tribunals and Commissions14 May 2009
State Of Punjab And Anr. Vs Amar Deep Kaur And Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 138
Tribunals and Commissions12 May 2009
Bull Machines Pvt. Ltd. , New Holland Tractor India Pvt. Ltd. Vs PROPRIETOR , Mohanlal Patidar , Manager (Marketing) , Proprietor, Shiv Om Tractors
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 9
Tribunals and Commissions12 May 2009
City Mission Hospital, Damoh And Ors. Vs Gorelal Ahirwar And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 69
Tribunals and Commissions11 May 2009R.Ps. dismissed.
Maharashtra Housing And Area Development Authority And Anr. Vs Manoharrao Madhavrao Dange And Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 147
Tribunals and Commissions11 May 2009
Omesh Rai Pahuja Vs Bm (Commercial) Of B.S.E.S. Yamuna Power Limited
National Consumer Disputes Redressal Commission · 2009 3 CPJ 2
Tribunals and Commissions11 May 2009
Life Insurance Corporation Of India And Anr. Vs GOWRAMMA
National Consumer Disputes Redressal Commission · 2009 3 CPJ 25
Tribunals and Commissions08 May 2009
Gyan Chandra Sharda Vs Prabhari Sachiv Kshetriya Sadhan Sahkari Samiti And Ors.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 19
Tribunals and Commissions08 May 2009
ORIENTAL INSURANCE COMPANY LTD. Vs Ashok Verghese
National Consumer Disputes Redressal Commission · 2009 3 CPJ 73
Tribunals and Commissions06 May 2009
Hyundai Motor India Ltd. Vs Er. Gopal K. Sahi And Anr.
National Consumer Disputes Redressal Commission · 2009 3 CPJ 131
Tribunals and Commissions04 May 2009
MARUTI UDYOG LIMITED Vs Nagender Prasad Sinha And Anr.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 295