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National Consumer Disputes Redressal Commission judgments, 2009

328 judgments · page 4 of 17

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Tribunals and Commissions30 Jul 2009

Toy N Toy International Vs Alitalia Airlines And Ors.

National Consumer Disputes Redressal Commission · 2009 3 CPJ 362

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Tribunals and Commissions30 Jul 2009R.P. disposed of

Madhya Pradesh Housing Board And Anr. Vs G.S. Daheria

National Consumer Disputes Redressal Commission · (2009) 07 NCDRC CK 0022

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Tribunals and Commissions30 Jul 2009

NEW INDIA ASSURANCE CO. LTD. Vs S. Anjaneya Rao

National Consumer Disputes Redressal Commission · 2009 4 CPJ 229

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Tribunals and Commissions28 Jul 2009Complaint disposed of

ASHOK KUMAR ROY Vs Oriental Insurance Co. Ltd. and Ors.

National Consumer Disputes Redressal Commission · 2009 4 CPJ 101

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Tribunals and Commissions27 Jul 2009R.P. disposed of

MARUTI UDYOG LTD. Vs Casino Dias And Anr.

National Consumer Disputes Redressal Commission · 2009 4 CPJ 144

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Tribunals and Commissions24 Jul 2009R.P. allowed

New Age Motors Pvt. Ltd. And Anr. Vs Vijay Kumar and Ors.

National Consumer Disputes Redressal Commission · 2009 4 CPJ 43

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Tribunals and Commissions23 Jul 2009

Sukesh Jain Vs Dr. Mukesh Jain And Ors.

National Consumer Disputes Redressal Commission · 2010 1 CPR 49

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Tribunals and Commissions22 Jul 2009

Nexus Computers Pvt. Ltd. And Anr. Vs K. Thenmozhi And Anr.

National Consumer Disputes Redressal Commission · 2009 4 CPJ 295

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Tribunals and Commissions21 Jul 2009

Pirthipal Singh Bhandari (Dr.) And Anr. Vs Mahindra And Mahindra Ltd. And Anr.

National Consumer Disputes Redressal Commission · 2009 3 CPJ 340

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Tribunals and Commissions21 Jul 2009Petition allowed

Mysore Cement Ltd. Vs BHARAT HEAVY ELECTRICAL LTD.

National Consumer Disputes Redressal Commission · 2011 2 CPJ 52

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Tribunals and Commissions20 Jul 2009

JASWANT SUGAR MILLS LIMITED Vs Punjab National Bank and Anr.

National Consumer Disputes Redressal Commission · 2009 4 CPJ 188

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Tribunals and Commissions20 Jul 2009R.P. disposed of.

Rajasthan Housing Board And Ors. Vs Om Prakash Srivastava (Dr.)

National Consumer Disputes Redressal Commission · 2009 3 CPJ 257

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Tribunals and Commissions20 Jul 2009Appeal dismissed.

National Insurance Co. Ltd. And Ors. Vs Pacific Packers

National Consumer Disputes Redressal Commission · 2009 3 CPJ 270

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Tribunals and Commissions17 Jul 2009R.P. allowed.

Holiday Representation Vs Sudhir Saran Bhatnagar

National Consumer Disputes Redressal Commission · 2009 4 CPJ 72

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Tribunals and Commissions16 Jul 2009Complaint dismissed.

Kamalakar Dhyaneshwar Mate Vs Ranade Hospital Organization And Ors.

National Consumer Disputes Redressal Commission · (2009) 07 NCDRC CK 0010

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Tribunals and Commissions15 Jul 2009R.P. partly allowed.

Randhir Garg Vs Inscol Tertiary Care Hospital And Anr.

National Consumer Disputes Redressal Commission · 2009 4 CPJ 110

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Tribunals and Commissions14 Jul 2009Complaint dismissed.

Jagdamba Foods Limited Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2009 3 CPJ 317

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Tribunals and Commissions14 Jul 2009Appeal disposed of.

Kapil Kulshrestha (Dr.) Vs OM PRAKASH

National Consumer Disputes Redressal Commission · 2009 4 CPJ 45

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Tribunals and Commissions14 Jul 2009R.Ps. dismissed.

Jeewan Motors (P) Ltd. Vs Tariq Irshad And Anr.

National Consumer Disputes Redressal Commission · 2009 4 CPJ 150

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Tribunals and Commissions10 Jul 2009R.P. dismissed.

PADMA BAI Vs Icici Infotech Services Limited

National Consumer Disputes Redressal Commission · 2009 3 CPJ 314

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