Tribunals and Commissions11 Sept 2009Revision Petitions partly allowed
Improvement Trust, Sangrur Vs POONAM
National Consumer Disputes Redressal Commission · 2009 4 CPJ 267
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2009
328 judgments · page 2 of 17
Tribunals and Commissions11 Sept 2009R.P. allowed
HUDA Vs Ushma Rani Dureja
National Consumer Disputes Redressal Commission · 2009 4 CPJ 304
Tribunals and Commissions11 Sept 2009
Life Insurance Corporation Of India And Anr. Vs Anil Kumar Rastogi
National Consumer Disputes Redressal Commission · 2009 4 CPJ 300
Tribunals and Commissions10 Sept 2009R.P. dismissed
Mulamoottil Deluxe Constructions And Anr. Vs C. Radhamony Amma
National Consumer Disputes Redressal Commission · 2009 4 CPJ 264
Tribunals and Commissions10 Sept 2009Revision Petitions allowed
Shonkh Technologies Ltd. Vs Tushar Mandlekar
National Consumer Disputes Redressal Commission · 2009 4 CPJ 280
Tribunals and Commissions08 Sept 2009Petition dismissed
Canon India Pvt. Ltd. and Anr. Vs Venkateswara Copying Centre and Anr.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 282 : 2010 1 UC 391
Tribunals and Commissions04 Sept 2009
New India Assurance Company Ltd. Vs New India Assurance Company Ltd. , Raj Tile Works Parari, Vamanjoor
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 3 : 2009 4 CPJ 167
Tribunals and Commissions04 Sept 2009R.P. partly allowed
MADHYAMIK SHIKSHA PARISHAD Vs Manoj Kumar And Ors.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 309
Tribunals and Commissions04 Sept 2009R.P. dismissed
MANOHAR SINGH Vs Mahindra And Mahindra Financial Services Ltd. And Ors.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 271
Tribunals and Commissions04 Sept 2009R.P. dismissed
Kasturi Medical Research Centre Pvt. Ltd. Vs Ajayendu Nag
National Consumer Disputes Redressal Commission · 2009 4 CPJ 272
Tribunals and Commissions04 Sept 2009R.P. dismissed
Surabh Sharma And Anr. Vs Pramila Kumari Mishra And Anr.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 262
Tribunals and Commissions04 Sept 2009
G.G.S. Indraprastha University Vs Vaibhav
National Consumer Disputes Redressal Commission · 2009 4 CPJ 234
Tribunals and Commissions02 Sept 2009Complaint partly allowed
B. Datta, Senior Advocate Vs Management Of State Owned Ashoka Hotel And Anr.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 191
Tribunals and Commissions02 Sept 2009R.P. dismissed
KAVITA SHARMA Vs American Express Bank Limited And Anr.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 203
Tribunals and Commissions02 Sept 2009R.P. dismissed
Haryana Urban Development And Anr. Vs Mangat Ram, Sub -Divisional Officer
National Consumer Disputes Redressal Commission · 2009 4 CPJ 311
Tribunals and Commissions01 Sept 2009Petition dismissed
Surabh Sharma And Anr. Vs Pramila Kumari Mishra And Anr.
National Consumer Disputes Redressal Commission · 2010 1 UC 398
Tribunals and Commissions01 Sept 2009R.P. dismissed
Vishal Singh Ramdas And Ors. Vs New India Assurance Company Limited And Ors.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 124
Tribunals and Commissions01 Sept 2009R.P. dismissed.
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Usha Vohra
National Consumer Disputes Redressal Commission · 2009 4 CPJ 305
Tribunals and Commissions29 Aug 2009
Master Jasprit Singh , Master Balwinder Singh Vs ASHOK KUMAR , Rajeev Kumar Majumdar , Harish Kumar Khurana , Leelamma Vargis
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 12
Tribunals and Commissions27 Aug 2009R.P. dismissed
Gitaben Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2009 4 CPJ 121