COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2002

869 judgments · page 44 of 44

Tribunals and Commissions07 Jan 2002Complaint allowed

MOHD.ISHFAQ Vs MARTIN DeSOUZA

National Consumer Disputes Redressal Commission · 2002 0 CTJ 522 : 2002 2 CPC 468 : 2002 2 CPR 151 : 2002 3 CLT 252 : 2003 1 CPJ 116

Tribunals and Commissions07 Jan 2002Applications disposed of

National Consumer Disputes Redressal Commission · 1999 2 CLT 593 : 1999 2 CPC 155 : 2002 3 CPJ 65

Tribunals and Commissions07 Jan 2002Appeal dismissed

National Consumer Disputes Redressal Commission · 2002 3 CLT 449 : 2003 1 CPC 525 : 2003 3 CPJ 49

Tribunals and Commissions04 Jan 2002Revision Petition dismissed

National Consumer Disputes Redressal Commission · 2002 1 CLT 478 : 2002 1 CPR 49 : 2003 1 CPJ 68

Tribunals and Commissions04 Jan 2002Revision Petition dismissed

National Consumer Disputes Redressal Commission · 2002 3 CPJ 243

Tribunals and Commissions04 Jan 2002

National Consumer Disputes Redressal Commission · 2002 0 NCDRC 6 : 2002 1 CLT 470 : 2002 1 CPR 60 : 2002 3 CPJ 405

Tribunals and Commissions03 Jan 2002

National Consumer Disputes Redressal Commission · 2002 0 NCDRC 7 : 2002 1 CLT 475 : 2002 1 CPR 51 : 2003 1 CPJ 104

Tribunals and Commissions02 Jan 2002Revision Petition dismissed

National Consumer Disputes Redressal Commission · 2002 1 CLT 476 : 2002 1 CPR 52 : 2002 3 CPJ 315

Tribunals and Commissions02 Jan 2002Complaints allowed with costs

National Consumer Disputes Redressal Commission · 2002 2 CPJ 369 : 2002 3 CPR 225 : 2003 1 CLT 287