Tribunals and Commissions30 Jan 2002Appeal disposed of
S.BAFNA Vs General Manager, Southern Railway
National Consumer Disputes Redressal Commission · 2003 2 CPJ 685
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 42 of 44
Tribunals and Commissions30 Jan 2002Appeal dismissed
VIDYA Vs NATIONAL CAPITAL REGION PLANNING BOARD
National Consumer Disputes Redressal Commission · 2002 2 CPJ 90
Tribunals and Commissions30 Jan 2002Appeal disposed of
S.BAFNA Vs General Manager, Southern Railways
National Consumer Disputes Redressal Commission · 2003 2 CPJ 544
Tribunals and Commissions30 Jan 2002Appeal dismissed
BALURGHAT TRANSPORT CO. LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 235
Tribunals and Commissions29 Jan 2002Appeal dismissed
MANAGER, AIR INDIA LTD. Vs A.MOIDEEN KUTTY
National Consumer Disputes Redressal Commission · 2002 2 CLT 640 : 2002 2 CPC 99 : 2002 2 CPR 4 : 2003 1 CPJ 65
Tribunals and Commissions29 Jan 2002Petition dismissed
SEHAMALPUR COLD STORAGE Vs State of Uttar Pradesh
National Consumer Disputes Redressal Commission · 2002 0 CTJ 521 : 2002 2 CPC 72 : 2002 2 CPR 38 : 2002 3 CLT 667 : 2003 1 CPJ 94
Tribunals and Commissions29 Jan 2002Appeal dismissed
United India Insurance Co. Ltd. Vs DWARKA MINERALS AND CHEMICALS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPC 160 : 2003 3 CLT 618 : 2003 4 CPJ 262
Tribunals and Commissions29 Jan 2002
Prof Lallubhai Parbhubhai Shah Vs Pradeep Lunawat
National Consumer Disputes Redressal Commission · 2002 3 CPJ 17
Tribunals and Commissions28 Jan 2002Complaint dismissed
Savitri Devi Vs Union of India
National Consumer Disputes Redressal Commission · 2002 1 CPC 326 : 2002 2 CLT 140 : 2003 1 CPR 240 : 2003 4 CPJ 164
Tribunals and Commissions28 Jan 2002Appeal dismissed
H.C. SARNA Vs ANSAL PROPERTIES And INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 314
Tribunals and Commissions25 Jan 2002Complaint dismissed with cost
CONSUMER PROTECTION COUNCIL Vs Union of India
National Consumer Disputes Redressal Commission · 2002 2 CLT 665 : 2002 2 CPC 78 : 2002 2 CPR 30 : 2002 3 CPJ 44
Tribunals and Commissions25 Jan 2002Appeal allowed
NARENDRA PAL SINGH Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 2002 2 CPC 97 : 2002 2 CPR 7 : 2002 3 CLT 202 : 2002 3 CPJ 34
Tribunals and Commissions25 Jan 2002Revision Petition dismissed
DURGA ELECTRONICS Vs CONSUMER And HUMAN RIGHTS FORUMS
National Consumer Disputes Redressal Commission · 2002 2 CPR 33 : 2002 3 CPJ 318
Tribunals and Commissions24 Jan 2002Revision Petition dismissed
Sita Ram Vs MANAGER, HARSH AUTO CARE
National Consumer Disputes Redressal Commission · 2002 1 CLT 483 : 2002 1 CPR 110 : 2002 3 CPJ 313
Tribunals and Commissions24 Jan 2002Appeal dismissed
J.PARTHASARTHY Vs HOMEFINDERS HOUSING PROMOTERS LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPC 94 : 2002 2 CPR 11 : 2002 3 CPJ 404
Tribunals and Commissions24 Jan 2002
ANSHUMALI ARORA AND RAMESH GUPTAS Vs AAROHI BUILDERS (P) LTD.
National Consumer Disputes Redressal Commission · 2002 0 ACJ 483 : 2002 0 NCDRC 75 : 2002 2 CLT 668 : 2002 2 CPR 36 : 2002 3 CPJ 49
Tribunals and Commissions23 Jan 2002Complaint dismissed
KAILASH AND COMPANY Vs DIRECTOR OF SUPPLIES AND DISPOSALS
National Consumer Disputes Redressal Commission · 2002 3 CPR 241 : 2003 1 CPJ 88 : 2003 2 CLT 410
Tribunals and Commissions23 Jan 2002Revision Petition dismissed
New India Assurance Co. Ltd. Vs CHITRAMALA TV REPAIR CENTRE
National Consumer Disputes Redressal Commission · 2002 1 CLT 534 : 2002 1 CPR 112 : 2002 3 CPJ 194
Tribunals and Commissions23 Jan 2002Appeal dismissed
JAI KISHAN GUPTA Vs Chairman, Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2002 2 CPJ 241
Tribunals and Commissions23 Jan 2002
UNION OF INDIA Vs K.K.SHUKLA
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 33 : 2002 1 CLT 532 : 2002 1 CPR 77 : 2002 3 CPJ 191