Tribunals and Commissions15 Feb 2002
TAPE MANUFACTURING CO., NOIDA Vs T.C.C.CARRIERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 83 : 2003 1 CPJ 90 : 2003 2 CLT 411
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 40 of 44
Tribunals and Commissions15 Feb 2002
U.P.STATE ROAD TRANSPORT CORPORATION Vs NON-DESTRUCTIVE TEST APPLIANCES
National Consumer Disputes Redressal Commission · 2002 0 CTJ 255 : 2002 0 NCDRC 72 : 2002 2 CPC 432 : 2002 2 CPR 89 : 2002 3 CLT 409 : 2002 3 CPJ 263
Tribunals and Commissions14 Feb 2002Petition dismissed with costs
Life Insurance Corporation of India Vs VIMAL KUMAR MITTAL
National Consumer Disputes Redressal Commission · 2002 2 CPJ 66 : 2003 1 CLT 266 : 2003 1 CPR 11 : 2003 2 CPC 288
Tribunals and Commissions14 Feb 2002Revision Petition dismissed
G.D.A. Vs GULSHAN RAJ CHOPRA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 261
Tribunals and Commissions14 Feb 2002Appeal partly allowed
Surinder Kumar Vs Union of India
National Consumer Disputes Redressal Commission · 2003 1 CPJ 294
Tribunals and Commissions13 Feb 2002Appeal allowed
LAXMAN KUMAR HARWANI Vs M.P.STATE CO-OP. HOUSING COMPLEX
National Consumer Disputes Redressal Commission · 2002 3 CPJ 321 : 2002 3 CPR 244 : 2003 1 CPC 229
Tribunals and Commissions13 Feb 2002Appeal partly allowed
ONKAR TRAVELS Vs Manjit Singh
National Consumer Disputes Redressal Commission · 2002 2 CPC 523 : 2004 2 CPJ 449
Tribunals and Commissions13 Feb 2002
UNIT TRUST OF INDIA Vs SHANKAR DAS
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 4
Tribunals and Commissions12 Feb 2002Revision Petition dismissed
CONTINENTAL ERACTORS Vs MANFRED SIBLAR
National Consumer Disputes Redressal Commission · 2002 2 CPC 417 : 2002 2 CPR 150 : 2002 3 CLT 40 : 2002 3 CPJ 254
Tribunals and Commissions12 Feb 2002Appeal partly allowed
STUDIO SYNTHESIS INDIA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 0 CTJ 714 : 2002 1 CPC 654 : 2002 1 CPR 219 : 2002 2 CLT 412 : 2003 1 CPJ 85
Tribunals and Commissions12 Feb 2002Appeal allowed
MANDAL ADHIKARI, DOOR SANCHAR VIBHAG Vs NARENDRA KOHLI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 299
Tribunals and Commissions12 Feb 2002
UNION OF INDIA Vs ANIL KUMAR GARG
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 86 : 2002 2 CPR 76 : 2002 3 CPJ 255 : 2003 1 CLT 7
Tribunals and Commissions11 Feb 2002Revision Petition dismissed
POWER TRANSMISSION CORPORATION LTD. KARNATAKA ELECTRICITY BOARD, NOW KNOWN S KARNATAKA Vs M.S. SHANKAR BHAT
National Consumer Disputes Redressal Commission · 2002 2 CPC 455 : 2002 2 CPR 137
Tribunals and Commissions11 Feb 2002Revision Petition dismissed
POWER TRANSMISSION CORPORATION LTD. KARNATAKA ELECTRICITY BOARD, NOW KNOWN AS KARNATAKA Vs SHARAVVA
National Consumer Disputes Redressal Commission · 2002 2 CPR 73 : 2002 3 CPJ 269 : 2003 2 CLT 162
Tribunals and Commissions11 Feb 2002Appeal partly allowed
United India Insurance Co. Ltd. Vs ARUN KUMAR PARASRAM PURIA
National Consumer Disputes Redressal Commission · 2002 1 CPC 653 : 2002 1 CPR 217 : 2002 2 CLT 417 : 2002 3 CPJ 231
Tribunals and Commissions11 Feb 2002
ARJAN SINGH Vs THANESAR GAS AGENCY
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 51 : 2002 3 CPJ 270
Tribunals and Commissions11 Feb 2002
ASSISTANT EXECUTIVE ENGINEER, SUB-DIVISION NO.11, KARNATAKA STATE ELECTRICITY BOARD Vs NEELAKANTA GOUDA SIDDANAGOUDA PATIL
National Consumer Disputes Redressal Commission · 2001 1 CPC 300 : 2002 0 NCDRC 47 : 2002 2 CPC 288 : 2002 2 CPR 61 : 2002 3 CPJ 312 : 2002 4 AWC 241 : 2002 5 ALT 1 : 2003 1 CLT 6
Tribunals and Commissions08 Feb 2002Revision Petition dismissed
SECRETARY, KERALA STATE ELECTRICITY BOARD Vs HOTEL MARIA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 101
Tribunals and Commissions08 Feb 2002Revision Petition disposed of
New India Assurance Co. Ltd. Vs K.S.BHANTIA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 42
Tribunals and Commissions08 Feb 2002Complaint dismissed
ARYAN AGRO SPICE (P) LTD. Vs Saraswat Co-op. Bank Ltd.
National Consumer Disputes Redressal Commission · 2002 1 CPC 646 : 2002 1 CPR 209 : 2002 3 CPJ 41