Tribunals and Commissions26 Feb 2002Complaint dismissed
MAHAKOSH HOLDING PVT. LTD. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 272 : 2003 1 CLT 414 : 2003 1 CPR 19 : 2003 2 CPC 294
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 39 of 44
Tribunals and Commissions26 Feb 2002Appeal dismissed
VIMAL FILAMENTS Vs POPULAR ENTERPRISES
National Consumer Disputes Redressal Commission · 2003 2 CPJ 643
Tribunals and Commissions26 Feb 2002
A.S.SIBIA (BRIG.)(RETIRED) Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 2002 0 ACJ 425 : 2002 0 NCDRC 56 : 2002 2 CPC 103 : 2002 2 CPR 1 : 2002 3 CPJ 317 : 2003 1 CLT 10
Tribunals and Commissions25 Feb 2002Appeal dismissed
SATELEC POWER ELECTRONICS (P) LTD. Vs National Research Development Corporation of India
National Consumer Disputes Redressal Commission · 2002 3 CPJ 124 : 2003 1 CPC 1 : 2003 1 CPR 216
Tribunals and Commissions25 Feb 2002
VERMA LUBRICANT PVT. LTD. Vs UNION BANK OF INDIA
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 35 : 2002 3 CPJ 204 : 2003 1 CLT 412 : 2003 1 CPR 17
Tribunals and Commissions25 Feb 2002
ASSISTANT ENGINEER (RURAL) R.S.E.B., SWAI MADHOPUR, RAJASTHAN Vs SABOODIN
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 46 : 2003 0 ACJ 688 : 2003 1 CPJ 87 : 2003 1 CPR 16 : 2003 2 CLT 408 : 2003 2 CPC 254
Tribunals and Commissions25 Feb 2002
Atul Vihar Kalyan Samiti Vs Dubey Constructions Co
National Consumer Disputes Redressal Commission · 2004 1 CPJ 107
Tribunals and Commissions22 Feb 2002Revision Petition dismissed with cost
CHELLAPPAN V. Vs KERALA FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 2002 3 CPJ 46 : 2003 1 CPR 32 : 2003 2 CLT 152 : 2003 2 CPC 265
Tribunals and Commissions22 Feb 2002
ALLAHABAD VIKAS PRADHIKARAN Vs LAKSHMI KANT SHUKLA
National Consumer Disputes Redressal Commission · 2002 0 CTJ 440 : 2002 0 NCDRC 64 : 2002 2 CPC 81 : 2002 2 CPR 28 : 2002 3 CPJ 419
Tribunals and Commissions21 Feb 2002Revision Petition disposed of
KRISHAN KUMAR Vs RAHEJA AUTOMOBILES
National Consumer Disputes Redressal Commission · 2002 1 CPC 651 : 2002 1 CPR 214 : 2002 2 CLT 400 : 2003 1 CPJ 69
Tribunals and Commissions21 Feb 2002Appeal 489/95 allowed
State Bank of India Vs UGAM SINGH
National Consumer Disputes Redressal Commission · 2002 2 CPC 682 : 2002 3 CLT 180 : 2002 3 CPJ 267 : 2002 3 CPR 70
Tribunals and Commissions21 Feb 2002
V.R.MENON Vs MANAGEMENT OF PRAMUKH SWAMI EYE HOSPITAL
National Consumer Disputes Redressal Commission · 2002 3 CPJ 33 : 2003 1 CLT 587 : 2003 1 CPR 462 : 2003 2 CPC 173
Tribunals and Commissions21 Feb 2002
TELEPHONE NIGAM LTD. Vs K.A.CHENNAPPA
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 80 : 2002 2 CPC 76 : 2002 2 CPR 35 : 2002 3 CPJ 420
Tribunals and Commissions21 Feb 2002
ALL INDIA ROADWAYS Vs SHA GHELABHAI DEVAJI AND CO.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 63 : 2003 0 ACJ 697 : 2003 1 CPJ 95
Tribunals and Commissions20 Feb 2002Appeal disposed of
NATIONAL INSURANCE COMPANY LIMITED Vs Ram Niwas Sharma
National Consumer Disputes Redressal Commission · 2003 1 CPJ 435
Tribunals and Commissions20 Feb 2002
YAD RAM Vs SHISH RAM
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 10 : 2002 3 CPJ 319 : 2002 3 CPR 253
Tribunals and Commissions18 Feb 2002
Omega Ag - Seeds Punjab Ltd Vs INDIAN OVERSEAS BANK
National Consumer Disputes Redressal Commission · 2002 3 CPJ 47 : 2003 1 CPR 268
Tribunals and Commissions15 Feb 2002Revision Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs ROSHAN LAL CHOPRA
National Consumer Disputes Redressal Commission · 2002 2 CPC 299 : 2002 2 CPR 74 : 2003 1 CLT 8 : 2003 1 CPJ 103
Tribunals and Commissions15 Feb 2002Revision Petition disposed of
Oriental Insurance Co. Ltd. Vs RAJ KUMAR GUPTA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 92
Tribunals and Commissions15 Feb 2002Revision Petition dismissed
G.D.A. Vs Gurmeet Kaur
National Consumer Disputes Redressal Commission · 2002 3 CPJ 192