Tribunals and Commissions05 Mar 2002C.A. disposed of
INDIRA RAI Vs VATIKA PLANTATIONS PVT. LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 25
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 38 of 44
Tribunals and Commissions04 Mar 2002Revision Petition dismissed
L.D.A. Vs B.S.SETHI
National Consumer Disputes Redressal Commission · 2002 3 CPJ 4 : 2003 1 CPR 75 : 2003 2 CPC 279
Tribunals and Commissions04 Mar 2002Appeal dismissed
L.I.C. Of India Vs PROMILA MALHOTRA
National Consumer Disputes Redressal Commission · 2003 0 CTJ 797 : 2003 1 CPR 38 : 2003 2 CLT 155 : 2003 2 CPC 281 : 2004 1 CPJ 91
Tribunals and Commissions04 Mar 2002Revision Petition allowed
L.I.C. Of India Vs C.P.KACHEEBI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 108
Tribunals and Commissions04 Mar 2002
TINKLE BELLS ENTERPRISES Vs STATE OF RAJASTHAN
National Consumer Disputes Redressal Commission · 2002 0 CTJ 511 : 2002 0 NCDRC 79 : 2002 1 CPC 639 : 2002 1 CPR 198 : 2002 2 CLT 178 : 2003 1 CPJ 31 : 2003 1 CPJ 71
Tribunals and Commissions04 Mar 2002
Nanak Chand Goel Vs HUDA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 6
Tribunals and Commissions01 Mar 2002Complaint dismissed
HARRY AND JENNY (EXPORT INTERNATIONAL) Vs Syndicate Bank
National Consumer Disputes Redressal Commission · 2002 2 CPJ 434 : 2003 1 CLT 76
Tribunals and Commissions01 Mar 2002Revision Petition dismissed
R.C.DIXIT Vs PRINCIPAL, ST.PAUL'S SCHOOL
National Consumer Disputes Redressal Commission · 2002 3 CPJ 5 : 2003 1 CLT 505 : 2003 1 CPR 100 : 2003 2 CPC 303
Tribunals and Commissions01 Mar 2002Appeal allowed
NEW INDIA ASSURANCE CO. LTD.-/ Vs P.Arumugam
National Consumer Disputes Redressal Commission · 2003 1 CPJ 389 : 2003 2 CPR 224 : 2003 3 CLT 330
Tribunals and Commissions28 Feb 2002N.O.E. discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs SINGER INDIA LIMITED
National Consumer Disputes Redressal Commission · 2002 1 CPC 672 : 2002 2 CPJ 13 : 2003 2 CLT 133
Tribunals and Commissions28 Feb 2002Revision Petition dismissed
BALENDRA GAUTAM Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 244 : 2003 1 CLT 565 : 2003 1 CPR 4 : 2003 2 CPC 257
Tribunals and Commissions28 Feb 2002Appeal dismissed
CHANDIGARH HOUSING BOARD Vs HARJINDER SINGH
National Consumer Disputes Redressal Commission · 2003 4 CPJ 320
Tribunals and Commissions28 Feb 2002
Y.YASODHAMMA Vs SUPDT.OF PROHIBITION AND EXCISE
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 21 : 2002 3 CPJ 117 : 2003 1 CLT 566 : 2003 1 CPR 5
Tribunals and Commissions28 Feb 2002
VENKATESHWARA BOREWELLS Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 14 : 2002 3 CPJ 308 : 2003 1 CLT 562 : 2003 1 CPR 1
Tribunals and Commissions27 Feb 2002Revision Petition allowed
KHEM CHAND SAPRA Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 126 : 2003 0 CTJ 177 : 2003 1 CPR 211 : 2003 2 CPC 4
Tribunals and Commissions27 Feb 2002Appeal partly allowed
INDIAN RAILWAY Vs YESHWANT TIWARI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 193
Tribunals and Commissions27 Feb 2002Revision Petitions dismissed
UNITED INDIA INSURANCE CO. LTD.-/ Vs UNITED INDIA INSURANCE CO. LTD.-/ , SHAVINDER KAUR
National Consumer Disputes Redressal Commission · 2003 0 CTJ 194 : 2003 1 CPR 214 : 2003 2 CPC 2 : 2003 2 CPJ 194
Tribunals and Commissions27 Feb 2002Application dismissed
BALA ENTERPRISES Vs CHIEF POST MASTER GENERALDELHI CIRCLE
National Consumer Disputes Redressal Commission · 2002 3 CPJ 115 : 2003 1 CPR 209 : 2003 2 CPC 6
Tribunals and Commissions26 Feb 2002Revision Petition dismissed
K.Selvaraj Vs S.SHEIK IBRAHIM
National Consumer Disputes Redressal Commission · 2002 3 CPJ 195
Tribunals and Commissions26 Feb 2002Appeal dismissed
Puran Singh Vs GENERAL MANAGER, TELEPHONES
National Consumer Disputes Redressal Commission · 2002 3 CLT 209 : 2003 1 CPR 360 : 2004 2 CPJ 420