Tribunals and Commissions15 Mar 2002Appeal allowed
W.B.S.E.B. Vs SAKTIPADA BHATTACHARJEE
National Consumer Disputes Redressal Commission · 2002 2 CPJ 309
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 36 of 44
Tribunals and Commissions15 Mar 2002Revision Petition dismissed
M.D.ORISSA COOPERATIVE HOUSING CORPORATION LTD. Vs K.S.SUDARSAN
National Consumer Disputes Redressal Commission · 2002 3 CPJ 181 : 2003 1 CPR 40 : 2003 2 CLT 157 : 2003 2 CPC 290
Tribunals and Commissions15 Mar 2002Revision Petition allowed
Malkit Singh Vs ESTATE OFFICER, HUDA, ETC.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 73 : 2003 1 CPR 118 : 2003 2 CLT 400 : 2003 2 CPC 296
Tribunals and Commissions15 Mar 2002Complaint dismissed
M.P.MINERALS LTD. Vs Bank of India
National Consumer Disputes Redressal Commission · 2002 3 CPJ 25 : 2003 0 CTJ 924 : 2003 1 CLT 502 : 2003 1 CPR 96 : 2003 2 CPC 292
Tribunals and Commissions15 Mar 2002Revision Petition disposed of
IMPROVEMENT TRUST, HOSHIARPUR Vs Rashpal Singh
National Consumer Disputes Redressal Commission · 2002 3 CPJ 19 : 2003 1 CLT 624 : 2003 1 CPR 49 : 2003 2 CPC 272
Tribunals and Commissions15 Mar 2002Appeal dismissed with costs
National Insurance Co. Ltd. Vs SUMAN OIL INDUSTRIES
National Consumer Disputes Redressal Commission · 2003 1 CPR 120 : 2003 2 CLT 401 : 2003 2 CPJ 173
Tribunals and Commissions15 Mar 2002Appeal dismissed
P.N.WRITER AND CO. PVT. LTD. Vs AJIT GEORGE ABRAHAM
National Consumer Disputes Redressal Commission · 2002 3 CPJ 29 : 2003 1 CLT 451 : 2003 1 CPR 80
Tribunals and Commissions15 Mar 2002Revision Petition disposed of
Life Insurance Corporation of India Vs DEVINDER SHARMA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 335 : 2003 0 CTJ 1011 : 2003 1 CPR 123
Tribunals and Commissions15 Mar 2002Appeal dismissed
INDO STEELS Vs Central Bank of India
National Consumer Disputes Redressal Commission · 2002 3 CPJ 152 : 2003 1 CPR 46 : 2003 2 CLT 142
Tribunals and Commissions15 Mar 2002Appeal dismissed
ANDHRA BANK Vs AND SECURITIES LTD. VISHWAPRIYA FINANCIAL SERVICES
National Consumer Disputes Redressal Commission · 2002 3 CLT 52 : 2002 3 CPJ 21 : 2003 1 CPR 77 : 2003 2 CPC 247
Tribunals and Commissions15 Mar 2002
WASEEM AHMED Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 76 : 2002 3 CPJ 396 : 2003 1 CPR 115 : 2003 2 CLT 397
Tribunals and Commissions15 Mar 2002
A.VELANGANNI Vs S.RAJAGOPALAN
National Consumer Disputes Redressal Commission · 2002 0 ACJ 345 : 2002 0 NCDRC 8 : 2002 3 CPJ 74 : 2003 1 CPR 117 : 2003 2 CLT 398 : 2003 2 CPC 241
Tribunals and Commissions15 Mar 2002
ABHILASH JEWELLERY Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 9 : 2003 0 ACJ 627 : 2003 1 CLT 348 : 2003 1 CPJ 41 : 2003 1 CPR 85
Tribunals and Commissions14 Mar 2002Revision Petitions dismissed
Steel Authority of India Ltd. Vs ANURAG TUBES PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 137 : 2003 1 CPR 111 : 2003 2 CLT 393
Tribunals and Commissions13 Mar 2002Appeal dismissed
Life Insurance Corporation of India Vs MANJU SHARMA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 620 : 2003 2 CLT 700 : 2003 2 CPC 91 : 2003 2 CPR 175
Tribunals and Commissions13 Mar 2002Complaint disposed of
M.S.CNANASOUNDRI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 15
Tribunals and Commissions13 Mar 2002Allowed
CNANASOUNDRI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CPR 93 : 2003 2 CPC 268 : 2004 1 CPJ 86
Tribunals and Commissions13 Mar 2002Dismissed
BALDEV SINGH Vs State Bank of India
National Consumer Disputes Redressal Commission · 2003 1 CLT 501 : 2003 1 CPR 92 : 2003 2 CPC 256
Tribunals and Commissions13 Mar 2002Appeal dismissed
SENIOR POST MASTER Vs Dinesh Kumar Sharma
National Consumer Disputes Redressal Commission · 2003 2 CPJ 197
Tribunals and Commissions13 Mar 2002Appeal dismissed
SUB DIVISIONAL ENGINEER, TELECOM-MUNICATION DEPARTMENT Vs GULAB CHANDRA PANDEY
National Consumer Disputes Redressal Commission · 2003 1 CPJ 438