Tribunals and Commissions05 Apr 2002Appeal allowed
HARIBHAI L.PATEL Vs Ahmedabad Telecom District
National Consumer Disputes Redressal Commission · 2003 1 CPJ 387
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 34 of 44
Tribunals and Commissions04 Apr 2002Appeal dismissed
J.C.DHINGRA Vs TIMES GUARANTY FINANCIALS LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 421
Tribunals and Commissions04 Apr 2002Appeal dismissed
U.P. STATE ELECTRICITY BOARD Vs SIARAM
National Consumer Disputes Redressal Commission · 2003 2 CPJ 398
Tribunals and Commissions04 Apr 2002Complaint dismissed
CHUNILAL PRANJIVANDAS AND CO. Vs Tamil Nadu Mercantile Bank Ltd.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 427
Tribunals and Commissions04 Apr 2002
UDAY R.MANERIKAR, MRS.VEENA UDAY MANERIKAR Vs VASANT T.KARODE
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 69 : 2002 2 CPC 582 : 2002 3 CPR 3 : 2004 1 CPJ 99
Tribunals and Commissions03 Apr 2002Appeal dismissed
Branch Manager, LIC of India Vs BHOLANATH SAHOO
National Consumer Disputes Redressal Commission · 2002 2 CPC 602 : 2002 3 CPR 36 : 2004 2 CPJ 59
Tribunals and Commissions03 Apr 2002Complaint dismissed
SRI JAYAJOTHI And CO. LTD. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 179
Tribunals and Commissions03 Apr 2002
VINOD SHARMA Vs HINDUSTAN MOTORS LTD.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 18 : 2002 3 CPJ 247
Tribunals and Commissions02 Apr 2002Complaint disposed of
ASSOCIATION OF STATE ROAD TRANSPORT UNDERTAKINGS Vs government OF MADHYA PRADESH
National Consumer Disputes Redressal Commission · 2002 2 CPJ 385
Tribunals and Commissions02 Apr 2002Review Application dismissed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs CENTRAL CIRCUIT CINE ASSOCIATION
National Consumer Disputes Redressal Commission · 2002 2 CPJ 72 : 2003 1 CLT 621
Tribunals and Commissions02 Apr 2002N.O.E. discharged
A.S.Narayana Vs CATERPILLAR INC.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 60
Tribunals and Commissions02 Apr 2002Application disposed of
ARCHANA SINGH Vs Greater Noida Industrial Development Authority
National Consumer Disputes Redressal Commission · 2003 1 CLT 449 : 2003 1 CPJ 34
Tribunals and Commissions01 Apr 2002Revision Petition allowed
State Bank of India Vs MOHINDER SINGH
National Consumer Disputes Redressal Commission · 2002 2 CPC 586 : 2002 3 CLT 486 : 2002 3 CPJ 275 : 2002 3 CPR 12
Tribunals and Commissions01 Apr 2002Disposed Of
GENERAL MANAGER, CALCUTTA TELEPHONES Vs KAMLA SHANKAR UPADHAYA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 53 : 2002 3 CPR 185 : 2003 0 CTJ 142 : 2003 1 CPC 30
Tribunals and Commissions30 Mar 2002Complaint dismissed
VAQAR MOHAMMAD KHAN Vs S.K.TANDON
National Consumer Disputes Redressal Commission · 2002 2 CPJ 169 : 2003 1 CLT 280
Tribunals and Commissions28 Mar 2002Appeals dismissed
SURAM SUBBA REDDY Vs Navatha Road Transport
National Consumer Disputes Redressal Commission · 2002 3 CLT 295 : 2003 1 CPJ 440
Tribunals and Commissions27 Mar 2002Appeals dismissed
HARINI ENTERPRISES Vs B.SATYAVANI
National Consumer Disputes Redressal Commission · 2002 3 CLT 610 : 2002 3 CPR 155 : 2003 1 CPJ 457
Tribunals and Commissions27 Mar 2002Appeal dismissed
KESHAB RAM MAHATO Vs Hero Honda Motors Ltd.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 244
Tribunals and Commissions26 Mar 2002Appeal disposed of
POST MASTER, ROURKELA Vs RABINDRA NATH CHATTERJEE
National Consumer Disputes Redressal Commission · 2003 1 CPJ 300
Tribunals and Commissions21 Mar 2002Appeal dismissed
GURPRIT SINGH DHILLON Vs CHIEF ADMINISTRATOR, PUDA
National Consumer Disputes Redressal Commission · 2002 2 CPC 212 : 2004 3 CPJ 94