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National Consumer Disputes Redressal Commission judgments, 2002

869 judgments · page 32 of 44

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Tribunals and Commissions19 Apr 2002Complaint dismissed

JAYA SHREE INSULATORS Vs West Bengal State Electricity Board

National Consumer Disputes Redressal Commission · 2002 2 CPR 124 : 2002 3 CLT 489 : 2002 3 CPJ 67

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Tribunals and Commissions19 Apr 2002Revision Petitions dismissed

K.C.JAISWAL Vs TELECOM DISTRICT ENGINEER

National Consumer Disputes Redressal Commission · 2002 3 CLT 599 : 2002 3 CPJ 156 : 2002 3 CPR 77 : 2003 0 CTJ 238

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Tribunals and Commissions19 Apr 2002Revision Petition dismissed

KARNATAKA STATE FINANCE CORPORATION Vs GANESH FLOUR MILLS

National Consumer Disputes Redressal Commission · 2002 2 CPC 588 : 2002 2 CPR 16 : 2002 3 CLT 200 : 2002 3 CPJ 265

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Tribunals and Commissions19 Apr 2002Allowed

JAIPUR VIDYUT VITERAN NIGAM LTD Vs Ram Khiladi

National Consumer Disputes Redressal Commission · 2007 4 CPJ 121

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Tribunals and Commissions18 Apr 2002Revision Petitions disposed of

JANAK GUPTA Vs H.P.Housing Board

National Consumer Disputes Redressal Commission · 2002 2 CPC 659 : 2002 3 CLT 300 : 2002 3 CPJ 66 : 2002 3 CPR 73

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Tribunals and Commissions18 Apr 2002Ordered accordingly

MADHAV SADASHIV CHOUGULE Vs GENERAL MANAGER, TELECOM DISTRICT

National Consumer Disputes Redressal Commission · 2002 3 CPJ 221 : 2003 1 CLT 480 : 2003 1 CPR 36

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Tribunals and Commissions18 Apr 2002Appeal dismissed

DIRECTOR, STATE INSURANCE AND G.P.F. DEPTT.-/ Vs SUVINDER KAUR

National Consumer Disputes Redressal Commission · 2002 3 CPJ 7

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Tribunals and Commissions17 Apr 2002Appeal allowed

RAJDHANI BUILDERS Vs SUBHASH CHANDRA KHARE

National Consumer Disputes Redressal Commission · 2002 2 CPJ 449 : 2002 3 CPR 26

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Tribunals and Commissions17 Apr 2002Appeals dismissed

GENERAL MANAGER, TELECOM Vs JOY M.C.

National Consumer Disputes Redressal Commission · 2003 2 CPJ 269

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Tribunals and Commissions17 Apr 2002Revision Petition dismissed

JAY MALHOTRA Vs Maruti Udyog Ltd.

National Consumer Disputes Redressal Commission · 2002 2 CPC 448 : 2002 2 CPR 120 : 2002 3 CLT 487 : 2002 3 CPJ 95

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Tribunals and Commissions17 Apr 2002Complaints dismissed

KANDIMALLA RAGAVAIAH Vs New India Assurance Company Ltd.

National Consumer Disputes Redressal Commission · 2002 3 CPJ 259 : 2003 1 CLT 549 : 2003 1 CPR 13 : 2003 2 CPC 275

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Tribunals and Commissions17 Apr 2002Appeal partially allowed

AKSHAY KUMAR HARINARYAN LAKHANI Vs NALINI SHANKARRAO DANI

National Consumer Disputes Redressal Commission · 2004 4 CPJ 361

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Tribunals and Commissions16 Apr 2002Appeal partly allowed

New India Assurance Co. Ltd. Vs JAGDISH M.MEENA

National Consumer Disputes Redressal Commission · 2003 1 CPJ 508 : 2003 2 CPR 73

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Tribunals and Commissions16 Apr 2002Partly Allowed

DHRUWA NARAIN SHUKLA Vs LUKNOW DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2004 2 CPJ 93

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Tribunals and Commissions16 Apr 2002R.P. dismissed

SADHAN MUKERJEE Vs G.M., CESC LTD.

National Consumer Disputes Redressal Commission · 2003 2 CLT 570 : 2003 2 CPJ 23

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Tribunals and Commissions15 Apr 2002Appeal dismissed

ACUFIL MACHINES Vs SAKTHI TRADING COMPANY

National Consumer Disputes Redressal Commission · 2003 2 CLT 587 : 2003 2 CPJ 57

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Tribunals and Commissions15 Apr 2002C.A. dismissed

SHAKUNTLA DEVI Vs SPACE DESIGN

National Consumer Disputes Redressal Commission · 2003 1 CLT 418 : 2003 1 CPJ 39

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Tribunals and Commissions15 Apr 2002Appeal dismissed

New India Assurance Co. Ltd. Vs Prasanth

National Consumer Disputes Redressal Commission · 2003 2 CPJ 280

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Tribunals and Commissions15 Apr 2002Appeal allowed

ADVENTURE RESORTS, MANGALA BUSHBETA HOLIDAY OWNERSHIP WORLD LIFE Vs ABHAY CHAURASIA

National Consumer Disputes Redressal Commission · 2002 2 CPJ 430 : 2002 2 CPR 399 : 2002 3 CLT 54

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Tribunals and Commissions15 Apr 2002

TOMORROW ANTIQUES Vs ALITALIA CARGO

National Consumer Disputes Redressal Commission · 2002 0 NCDRC 24 : 2002 3 CPR 211 : 2003 2 CPJ 155

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