Tribunals and Commissions14 May 2002Appeal dismissed
RAJINDER PD. GUPTA Vs GENERAL MANAGER, M.T.N.L.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 363 : 2003 2 CPC 651 : 2003 2 CPR 252
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 30 of 44
Tribunals and Commissions13 May 2002
New India Assurance Co. Ltd. Vs GULSHAN KUMAR
National Consumer Disputes Redressal Commission · 2003 1 CPJ 368 : 2003 2 CPC 653 : 2003 2 CPR 259
Tribunals and Commissions13 May 2002Complaint disposed of
STERLING HOLIDAY RESORTS INDIA LTD. Vs SUNILA MALIK
National Consumer Disputes Redressal Commission · 2002 0 CTJ 829 : 2002 2 CPC 633 : 2002 2 CPJ 389 : 2002 3 CLT 414
Tribunals and Commissions10 May 2002Appeal dismissed
VINOD VASHISHT Vs PUNJAB SMALL INDUSTRIES AND EXPORT CORPO. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 308
Tribunals and Commissions09 May 2002Complaint dismissed
Saroj Agarwal Vs BATLIBOI AND CO.LTD.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 690
Tribunals and Commissions09 May 2002Appeal dismissed
LUCKNOW JAL SANSTHAN Vs JUSTICE J.S. TRIVEDI
National Consumer Disputes Redressal Commission · 2003 1 CPJ 120
Tribunals and Commissions09 May 2002Appeal disposed of
VICE-CHAIRMAN, VARANASI DEVELOP-MENT AUTHORITY Vs RAJENDRA BAHADUR SRIVASTAVA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 341 : 2003 1 CPC 232
Tribunals and Commissions09 May 2002Appeal dismissed
KAMLA AHUJA Vs MAHANAGAR TELEPHONE NIGAM LIMITED
National Consumer Disputes Redressal Commission · 2003 1 CPJ 264 : 2003 2 CPR 139
Tribunals and Commissions09 May 2002Appeal dismissed
EXECUTIVE ENGINEEER, ELECTRICITY DISTRIBUTION DIVISION (UPSEB) Vs ARVIND KUMAR
National Consumer Disputes Redressal Commission · 2003 1 CPJ 318
Tribunals and Commissions09 May 2002Appeal dismissed
Rajesh Kumar Pandey Vs District Consumer Forum
National Consumer Disputes Redressal Commission · 2003 1 CPJ 322
Tribunals and Commissions09 May 2002
VICE-CHAIRMAN, VARANASI DEVELOPMENT AUTHORITY Vs RAJENDRA
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 34
Tribunals and Commissions08 May 2002Appeals dismissed
MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs SYAMALA RAJAN
National Consumer Disputes Redressal Commission · 2003 2 CPJ 609 : 2004 2 CPR 315
Tribunals and Commissions08 May 2002Appeal dismissed
ASSISTANT SECRETARY, KERALA STATE HOUSING BOARD Vs SUNDARAN
National Consumer Disputes Redressal Commission · 2003 1 CPR 669 : 2003 2 CPJ 561
Tribunals and Commissions08 May 2002
Doon Valley Rice Ltd Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2002 3 CLT 108 : 2002 3 CPR 31 : 2003 2 CPJ 196
Tribunals and Commissions07 May 2002Dismissed
ANVIL CAPITAL MANAGEMENT PVT. LTD. Vs GLOBAL TRUST BANK LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 310
Tribunals and Commissions07 May 2002Complaint and R.A. disposed of
AND REGISTRATION) DIRECTOR GENERAL (INVESTIGATION Vs HINDUSTAN LEVER LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPC 8 : 2002 2 CPJ 76
Tribunals and Commissions07 May 2002Ordered accordingly
GENERAL MANAGER, PLANTATION CORPORATION OF KERALA LTD. Vs K.K.RAJAN
National Consumer Disputes Redressal Commission · 2003 2 CPJ 618 : 2003 2 CPR 446 : 2003 3 CLT 18 : 2004 1 CPC 132
Tribunals and Commissions06 May 2002Appeal allowed
SHEKHAWATI ROADWAYS Vs CHOTHU RAM JAI KUMAR JAIN
National Consumer Disputes Redressal Commission · 2003 3 CPJ 229
Tribunals and Commissions06 May 2002Dismissed
LALIT KUMAR GUPTA And AJAY KUMAR GUPTA Vs D.L.F. UNIVERSAL LTD.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 54 : 2003 1 CLT 453 : 2003 1 CPR 82 : 2003 2 CPC 283
Tribunals and Commissions06 May 2002Appeals dismissed with costs
EXPRESS TRAVELS Vs M.R.Shah
National Consumer Disputes Redressal Commission · 2002 0 CTJ 872 : 2002 2 CPC 446 : 2002 2 CPR 121 : 2002 3 CLT 305 : 2002 3 CPJ 39