Tribunals and Commissions06 May 2002Revision Petition dismissed
PRABHULINGAYYA HANAGODIMATH Vs K.V.N. RAJASEKHAR
National Consumer Disputes Redressal Commission · 2003 2 CPC 341 : 2003 2 CPJ 117 : 2003 2 CPR 56 : 2003 3 CPJ 4
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 31 of 44
Tribunals and Commissions03 May 2002Complaint disposed of
PADMASRI TOBACCO CO. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 96 : 2003 1 CLT 215 : 2003 1 CPR 172 : 2003 2 CPC 231
Tribunals and Commissions03 May 2002Applications disposed of
JOHNSON and JOHNSON LTD. Vs MAHARASHTRA STATE CHEMISTS AND DRUGGISTS ASSOCIATION
National Consumer Disputes Redressal Commission · 2002 2 CPJ 39
Tribunals and Commissions02 May 2002Appeal dismissed
MANAGER, AIR INDIA LTD. Vs SAHEED RAFEEK
National Consumer Disputes Redressal Commission · 2003 2 CPJ 274 : 2004 1 CPC 126
Tribunals and Commissions02 May 2002Revision Petition is dismissed
AMRITSAR HALDI SALES CORPORATION Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 67
Tribunals and Commissions01 May 2002N.O.E. discharged
REGISTRATION) DIRECTOR GENERAL (INVESTIGATION AND Vs ANGIRA HEAVY ENGINERING INDUSTRIES
National Consumer Disputes Redressal Commission · 2003 2 CPJ 53
Tribunals and Commissions01 May 2002
Deccan Enterprises Pvt Ltd Vs NATIONAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2002 0 CTJ 690 : 2002 2 CPR 97 : 2002 3 CLT 276 : 2002 3 CPJ 68
Tribunals and Commissions30 Apr 2002Revision Petitions disposed of
NATIONAL INSURANCE CO. LTD.-/ Vs NATIONAL INSURANCE CO. LTD.-/ , ASHOK KUMAR MAHAJAN-Respondent
National Consumer Disputes Redressal Commission · 2002 3 CPJ 251
Tribunals and Commissions30 Apr 2002Revision Petition disposed of
H.U.D.A. Vs UJJAWAL CHADHA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 252
Tribunals and Commissions30 Apr 2002Revision Petition allowed
Oriental Insurance Co. Ltd. Vs TRIPTA SHARMA
National Consumer Disputes Redressal Commission · 2002 2 CPC 619 : 2002 3 CLT 176 : 2002 3 CPJ 402 : 2002 3 CPR 13
Tribunals and Commissions30 Apr 2002Appeal No. 1186 of 2000 allowed
JOT MATERNITY AND CHILDREN HOSPITAL Vs SANJOGITTA
National Consumer Disputes Redressal Commission · 2002 3 CLT 455 : 2003 1 CPC 543 : 2003 1 CPR 171 : 2003 3 CPJ 136
Tribunals and Commissions30 Apr 2002
Hanuman Hosiery Vs CANARA BANK
National Consumer Disputes Redressal Commission · 2002 3 CPJ 253
Tribunals and Commissions29 Apr 2002Complaint dismissed
FERRYGOLD (INDIA) LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 2 CLT 308 : 2002 2 CPC 442 : 2002 2 CPR 115 : 2002 3 CPJ 59
Tribunals and Commissions26 Apr 2002Appeal allowed
MAHARASHTRA STATE SEEDS CORPORATION (LTD.) Vs KAILASH YADAO JADHAO
National Consumer Disputes Redressal Commission · 2004 4 CPJ 463
Tribunals and Commissions26 Apr 2002Appeal dismissed
GOEL S.PAL Vs Sub-Registrar
National Consumer Disputes Redressal Commission · 2003 1 CPJ 446
Tribunals and Commissions26 Apr 2002Appeal allowed
TECHNOLOGIES PVT. LTD. Vs D.THANIGAIYELAN
National Consumer Disputes Redressal Commission · 2002 2 CPC 584 : 2002 3 CLT 94 : 2002 3 CPJ 273 : 2002 3 CPR 7
Tribunals and Commissions26 Apr 2002Appeal dismissed
MANJU BANSAL Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 2002 2 CPJ 410
Tribunals and Commissions22 Apr 2002Appeal allowed with costs
Kamla Rani Vs MUNICIPAL COUNCIL, RAJPURA
National Consumer Disputes Redressal Commission · 2002 3 CLT 471 : 2003 1 CPC 539 : 2003 2 CPJ 676 : 2003 2 CPR 676
Tribunals and Commissions22 Apr 2002Appeal dismissed with costs
United India Insurance Company Limited Vs SINDHI SWEETS
National Consumer Disputes Redressal Commission · 2002 3 CLT 442 : 2003 1 CPC 536 : 2003 3 CPJ 24
Tribunals and Commissions22 Apr 2002Revision Petition disposed of
MOHD.PARVEZ ALAM Vs Branch Manager, National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 2 CPC 608 : 2002 3 CLT 92 : 2002 3 CPJ 84 : 2002 3 CPR 46