Tribunals and Commissions22 May 2002Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs Jasbir Singh
National Consumer Disputes Redressal Commission · 2003 3 CPJ 393
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 29 of 44
Tribunals and Commissions22 May 2002
UNITED INDIA INSURANCE CO. LTD. Vs RAJAN SIDANA
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 27 : 2002 3 CPJ 128 : 2002 3 CPR 246
Tribunals and Commissions21 May 2002Revision Petition allowed
Rajasthan Housing Board Vs HARSH SWARUP MATHUR
National Consumer Disputes Redressal Commission · 2002 3 CPJ 122 : 2002 3 CPR 205 : 2003 1 CPC 19 : 2003 2 CLT 367
Tribunals and Commissions21 May 2002Complaint disposed of
I.P.KATYAL, CHIEF EXECUTIVE, ASIM ENGINEERS And CONSULTANTS Vs POLESERVICE (INDIAN REGION) CAMP-EMBASSY OF POLAND
National Consumer Disputes Redressal Commission · 2002 2 CPJ 470 : 2003 1 CLT 64
Tribunals and Commissions21 May 2002Appeal allowed
ANIL KUMAR RASTOGI Vs AWARD CREDIT (INDIA) LIMITED
National Consumer Disputes Redressal Commission · 2003 2 CPJ 356
Tribunals and Commissions21 May 2002Appeal dismissed
K.R.SETH Vs KARVY CONSULTANTS LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 426
Tribunals and Commissions20 May 2002Application disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION)-/ Vs INDIA HABITAT CENTRE
National Consumer Disputes Redressal Commission · 2002 2 CPJ 45
Tribunals and Commissions20 May 2002C.A. dismissed
DEBJYOTI BANDHOPADHYAY Vs PETROLEUM CONSERVATION RESEARCH ASSOCIATION
National Consumer Disputes Redressal Commission · 2003 1 CPJ 46
Tribunals and Commissions20 May 2002Appeal partly allowed
SHAM LAL Vs SAROJ RANI
National Consumer Disputes Redressal Commission · 2003 1 CLT 357 : 2003 1 CPJ 47
Tribunals and Commissions20 May 2002Appeals dismissed
PUNJAB STATE ELECTRICITY BOARD Vs KASHMIR SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPJ 292 : 2004 1 CLT 283 : 2004 1 CPC 295
Tribunals and Commissions20 May 2002Appeal dismissed
GENERAL MANAGER, UNITED BANK OF INDIA Vs SURINDER NATH SHARMA
National Consumer Disputes Redressal Commission · 2003 2 CLT 522 : 2003 2 CPC 115 : 2003 2 CPJ 406
Tribunals and Commissions17 May 2002Appeal partly allowed
NATIONAL INSURANCE COMPANY LIMITED Vs SATISH CHANDRA SHUKLA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 360
Tribunals and Commissions17 May 2002Appeal dismissed
RAKESH NAHATA Vs GATI CORPORATION LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 20
Tribunals and Commissions16 May 2002Appeal dismissed
Union of India Vs DINESH CHANDRA GUPTA, ADVOCATE
National Consumer Disputes Redressal Commission · 2003 2 CPJ 158
Tribunals and Commissions16 May 2002Appeal dismissed
Arvind Kumar Gupta Vs CHANDRA PRAKASH DIXIT
National Consumer Disputes Redressal Commission · 2003 2 CPJ 178
Tribunals and Commissions15 May 2002Appeal allowed
DIVISIONAL MANAGER, L.I.C. OF INDIA Vs GANGAMA
National Consumer Disputes Redressal Commission · 2002 2 CPC 593 : 2002 3 CLT 116 : 2002 3 CPJ 56 : 2002 3 CPR 24
Tribunals and Commissions14 May 2002Revision Petition dismissed
RANI DEVI Vs S.R.AGARWAL
National Consumer Disputes Redressal Commission · 2002 2 CPC 463 : 2002 2 CPR 174 : 2002 3 CLT 178 : 2002 3 CPJ 136
Tribunals and Commissions14 May 2002Appeal allowed
JAI DEEP KUMAR SHARMA Vs Nagar Palika
National Consumer Disputes Redressal Commission · 2003 2 CPJ 232
Tribunals and Commissions14 May 2002Petition disposed of
SANGAM DISTRIBUTORS Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 2 CPC 592 : 2002 3 CLT 485 : 2002 3 CPJ 78 : 2002 3 CPR 22
Tribunals and Commissions14 May 2002Appeal allowed
RAPTI HOUSING AND GENERAL FINANCE LTD. Vs SITA AGARWAL
National Consumer Disputes Redressal Commission · 2003 1 CPC 378 : 2003 1 CPJ 249