Tribunals and Commissions28 May 2002Appeals dismissed
P.U.PETER Vs DEVAPRABHA KURIES (P) LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 520
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 28 of 44
Tribunals and Commissions28 May 2002Revision Petition dismissed
K.L.ARORA Vs GROOVY COMMUNICATIONS
National Consumer Disputes Redressal Commission · 2002 2 CPR 660 : 2002 2 CPR 84 : 2002 3 CLT 491 : 2002 3 CPJ 92
Tribunals and Commissions28 May 2002Revision Petition disposed of
G.D.A. Vs Raj Kumar Sharma
National Consumer Disputes Redressal Commission · 2003 2 CPJ 134
Tribunals and Commissions27 May 2002Revision Petitions allowed
SATISH KUMAR CHAWLA Vs Jasbir Singh
National Consumer Disputes Redressal Commission · 2003 2 CPC 117 : 2003 2 CPJ 389
Tribunals and Commissions25 May 2002Appeal dismissed
Senior Divisional Manager, Life Insurance Corporation of India Vs J.VINAYA
National Consumer Disputes Redressal Commission · 2002 3 CLT 157 : 2002 3 CPR 79 : 2003 0 CTJ 710 : 2003 1 CPC 7 : 2003 1 CPJ 50
Tribunals and Commissions24 May 2002Complaint allowed
KRISHAN LAL MONGA Vs ESTATE OFFICER, HUDA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 89 : 2002 3 CPR 85 : 2003 1 CPC 2
Tribunals and Commissions24 May 2002Revision Petition dismissed
GANESHA RAM RAKHEJA Vs Superintendent of Post Offices
National Consumer Disputes Redressal Commission · 2003 2 CPJ 200
Tribunals and Commissions24 May 2002Appeal dismissed
Mahindra AND Mahindra Ltd. Vs VASANTRAO DAGAJI PATIL
National Consumer Disputes Redressal Commission · 2002 3 CPJ 79 : 2002 3 CPR 199 : 2003 1 CPC 14 : 2003 2 CLT 362
Tribunals and Commissions24 May 2002
NEW INDIA ASSURANCE CO LTD Vs Raj Karan Singh
National Consumer Disputes Redressal Commission · 2002 2 CPC 612 : 2002 3 CLT 89 : 2002 3 CPJ 139 : 2002 3 CPR 52
Tribunals and Commissions24 May 2002
NATIONAL INSURANCE CO LTD Vs Venkateswara Solvent Extractions Pvt
National Consumer Disputes Redressal Commission · 2002 2 CPC 610 : 2002 3 CPJ 86 : 2002 3 CPR 48
Tribunals and Commissions23 May 2002Application disposed of
INDIAN TOURISM DEVELOPMENT CORPORATION LTD. Vs INDIA TOURS AND TRAVELS
National Consumer Disputes Redressal Commission · 2003 1 CLT 420 : 2003 1 CPJ 45
Tribunals and Commissions22 May 2002Revision Petition disposed of
ASHOKA MOTOR STORE Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 2 CPC 604 : 2002 3 CLT 119 : 2002 3 CPJ 88 : 2002 3 CPR 38
Tribunals and Commissions22 May 2002Revision Petition disposed of
HARYANA URBAN DEVELOPMENT AUTHORITY Vs MEENAKSHI GOYAL
National Consumer Disputes Redressal Commission · 2002 2 CPC 686 : 2002 3 CLT 127 : 2002 3 CPJ 61 : 2002 3 CPR 75
Tribunals and Commissions22 May 2002Revision Petition dismissed
RELLECH BIOCHEMICAL SYSTEMS LTD. Vs AMULYA KUMAR BEHARA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 388
Tribunals and Commissions22 May 2002Dismissed
SREE KANAKA DURGA HATCHERIES PVT. LTD. Vs State Bank of India
National Consumer Disputes Redressal Commission · 2002 0 CTJ 688 : 2002 2 CPC 617 : 2002 3 CLT 481 : 2002 3 CPR 5 : 2003 1 CPJ 62
Tribunals and Commissions22 May 2002Revision Petition allowed
S.ABITHA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2002 2 CPC 621 : 2002 3 CLT 171 : 2002 3 CPJ 62 : 2002 3 CPR 27
Tribunals and Commissions22 May 2002Allowed
Life Insurance Corporation of India Vs RAMCHANDER SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPJ 327
Tribunals and Commissions22 May 2002Appeal allowed
SECRETARY, KERALA STATE ELECTRICITY BOARD Vs N.A.ABDULLA HAJI
National Consumer Disputes Redressal Commission · 2003 1 CPR 614 : 2003 2 CPJ 525 : 2003 3 CLT 8
Tribunals and Commissions22 May 2002Revision Petition dismissed
New India Assurance Co. Ltd. Vs Sunil Kumar Gupta
National Consumer Disputes Redressal Commission · 2002 2 CPC 581 : 2002 3 CLT 101 : 2002 3 CPJ 83 : 2002 3 CPR 50
Tribunals and Commissions22 May 2002Revision Petition dismissed
COMMANDER RAKESH SHARMA Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2002 3 CLT 557 : 2002 3 CPJ 165