Tribunals and Commissions03 Jun 2002Ordered accordingly
SENIOR BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs SAROJ SAXENA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 572 : 2003 1 CPR 86 : 2003 2 CLT 682
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 27 of 44
Tribunals and Commissions31 May 2002Revision Petition dismissed
DELHI DEVELOPMENT AUTHORITY Vs RENU GAUBA
National Consumer Disputes Redressal Commission · 2002 3 CLT 511 : 2002 3 CPR 187 : 2003 1 CPC 31 : 2003 2 CPJ 4 : 2003 2 CPR 356 : 2003 3 CLT 2
Tribunals and Commissions31 May 2002C.I.M.A. disposed of
Union of India Vs JAWAHAR LAL KOUL
National Consumer Disputes Redressal Commission · 2003 1 CPJ 606 : 2003 2 CLT 172 : 2003 2 CPR 335
Tribunals and Commissions31 May 2002
ARCHANA STRIPS PVT. LTD. Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 0 CTJ 782 : 2002 0 NCDRC 49 : 2002 2 CPC 665 : 2002 3 CLT 483 : 2002 3 CPR 63 : 2004 0 ACJ 322 : 2004 1 CPJ 105
Tribunals and Commissions31 May 2002
VISHNU KUMAR BHARGAVA Vs CHAIRMAN, LDA
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 26 : 2002 2 CPC 661 : 2002 3 CPR 59 : 2004 1 CPJ 98
Tribunals and Commissions30 May 2002Appeal disposed of
UNITED INDIA INSURANCE COMPANY Vs SONA ULLAH DAR
National Consumer Disputes Redressal Commission · 2003 3 CPJ 523 : 2003 3 CPR 511 : 2004 0 KASHLJ 96 : 2005 0 SRILJ 33
Tribunals and Commissions30 May 2002Appeal allowed
National Insurance Co. Ltd. Vs S.KUMAR And ASSOCIATES
National Consumer Disputes Redressal Commission · 2002 2 CPC 663 : 2002 3 CLT 106 : 2002 3 CPJ 109
Tribunals and Commissions30 May 2002Appeal dismissed
G.SELVIN JOYAL Vs SUB REGISTRAR'S (HOUSING) OFFICE
National Consumer Disputes Redressal Commission · 2003 2 CPJ 534 : 2004 2 CPR 507
Tribunals and Commissions30 May 2002Dismissed
R.D. PAPERS LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPC 684 : 2002 3 CLT 99 : 2002 3 CPR 88 : 2004 1 CPJ 101
Tribunals and Commissions30 May 2002Appeal dismissed
P. PUSHPARAJ Vs IRT PERUNDURAI MEDICAL COLLEGE HOSPITAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 312
Tribunals and Commissions30 May 2002Complaint disposed of
SANJEEV SHASHIKANT RASAIKAR Vs LOK HOUSING AND CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 501 : 2002 3 CLT 77
Tribunals and Commissions30 May 2002Appeal disposed of
Oriental Insurance Co. Ltd. Vs NATIONAL BOARD AND PAPER MILL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 341
Tribunals and Commissions30 May 2002Appeal allowed
CHATTAR SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2003 1 CPJ 392
Tribunals and Commissions30 May 2002Allow this appeal
AIR FRANCE Vs UNIK TRADERS
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 61
Tribunals and Commissions30 May 2002
N Suryanarayanan Vs Prudential Engineers Builders
National Consumer Disputes Redressal Commission · 2002 3 CPJ 82 : 2002 3 CPR 201 : 2003 1 CPC 16 : 2003 2 CLT 364
Tribunals and Commissions29 May 2002Appeal allowed
NALINI NANJUNDAIAH Vs Bangalore Development Authority
National Consumer Disputes Redressal Commission · 2002 3 CPJ 81 : 2002 3 CPR 198 : 2003 1 CPC 13 : 2003 2 CLT 361
Tribunals and Commissions29 May 2002Allowed
H.P.ROY Vs Government Of Bihar
National Consumer Disputes Redressal Commission · 2002 3 CLT 97 : 2002 3 CPR 67 : 2004 1 CPJ 84
Tribunals and Commissions29 May 2002Revision Petition allowed
New India Assurance Co. Ltd. Vs Jamuna Devi
National Consumer Disputes Redressal Commission · 2002 2 CPC 666 : 2002 3 CLT 128 : 2002 3 CPJ 64 : 2002 3 CPR 65
Tribunals and Commissions29 May 2002Appeal partly allowed
NANDILATH FRIDGE CENTRE Vs K.C.SALIL KUMAR
National Consumer Disputes Redressal Commission · 2003 2 CPJ 657 : 2003 2 CPR 390
Tribunals and Commissions29 May 2002Complaint disposed of
SAKILA BEGUM Vs NIIT LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 297