Tribunals and Commissions27 Jun 2002Appeal dismissed
TIME TRAVELS PVT. LTD. Vs SUBRATA DUTTA
National Consumer Disputes Redressal Commission · 2003 1 CPC 386 : 2003 1 CPJ 221 : 2003 2 CPR 129
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2002
869 judgments · page 25 of 44
Tribunals and Commissions27 Jun 2002Appeal allowed
ABDUL RASHID BELIM Vs BRANCH MANAGER, BANK OF INDIA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 268
Tribunals and Commissions27 Jun 2002Appeal disposed of
KAMALA DEVI KANKANI Vs UNITED INIDA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 282
Tribunals and Commissions25 Jun 2002Appeal allowed
Branch Manager, New India Assurance Co. Ltd. Vs NAGNATH ASHIWANT MARADKAR
National Consumer Disputes Redressal Commission · 2003 1 CPJ 396
Tribunals and Commissions24 Jun 2002Appeal allowed
N.F.RAILWAY Vs JALPAIGURI ZILLA KRETA SURAKSHA SAMITY
National Consumer Disputes Redressal Commission · 2003 1 CLT 574 : 2003 1 CPJ 462 : 2003 1 CPR 164
Tribunals and Commissions24 Jun 2002Appeal partly allowed
CHAIRMAN, GUJARAT ELECTRICITY BOARD Vs GAUTAMBHAI RAMANBHAI PATEL
National Consumer Disputes Redressal Commission · 2002 3 CPJ 184 : 2003 1 CPC 584 : 2003 3 CLT 281
Tribunals and Commissions22 Jun 2002Appeal allowed
Union of India Vs AMITAVA CHAKRABORTY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 333 : 2003 3 CPR 406 : 2004 1 CPC 334
Tribunals and Commissions22 Jun 2002Appeal disposed of
REGIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs STARLIN RYNJAH
National Consumer Disputes Redressal Commission · 2002 2 CPC 347 : 2002 3 CLT 607 : 2002 3 CPR 152 : 2003 1 CPJ 374
Tribunals and Commissions21 Jun 2002Appeal dismissed
SURJIT SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2003 2 CPJ 385
Tribunals and Commissions20 Jun 2002
MANGAL BIHARI Vs RAJASTHAN HINDI GRANTH ACADEMY
National Consumer Disputes Redressal Commission · 2004 2 CPJ 114
Tribunals and Commissions20 Jun 2002Appeal dismissed
BAWA INDUSTRIES Vs VIPAL OIL EXTRACTION PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPC 122 : 2003 2 CPJ 304
Tribunals and Commissions20 Jun 2002Appeal dismissed
AMAR WHEELS PVT. LTD. Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2003 2 CPC 125 : 2003 2 CPJ 372
Tribunals and Commissions20 Jun 2002Complaint dismissed
VALERIAN S.J. LOBO Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 375 : 2002 2 CPR 367 : 2002 3 CLT 20
Tribunals and Commissions19 Jun 2002Appeal dismissed
JAMNA PRASAD KAPOOR Vs BATA SHOE STORE
National Consumer Disputes Redressal Commission · 2003 1 CPJ 58 : 2003 1 CPR 558 : 2003 2 CLT 618 : 2003 2 CPC 393
Tribunals and Commissions19 Jun 2002Appeal disposed of
MOLU RAM RADHA KISHAN Vs Ravinder Kumar Gupta
National Consumer Disputes Redressal Commission · 2003 2 CPJ 277
Tribunals and Commissions19 Jun 2002Appeal disposed of
SHAHJAHAN SIDDIQUIE Vs RUBY GENERAL HOSPITAL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 182
Tribunals and Commissions19 Jun 2002Appeal disposed of
United India Insurance Co. Ltd. Vs Harchand Rai Chandan Lal
National Consumer Disputes Redressal Commission · 2003 1 CPJ 393 : 2003 2 CPR 256
Tribunals and Commissions19 Jun 2002Complaint disposed of
MURARI LAL SHARMA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 2 CPJ 411 : 2003 2 CPR 305 : 2003 3 CLT 413
Tribunals and Commissions18 Jun 2002Complaint disposed of
KRISHNA MONI TEWARI Vs GOURI BANDYOPADHYAY
National Consumer Disputes Redressal Commission · 2003 1 CPJ 286
Tribunals and Commissions17 Jun 2002Appeal partly allowed
Rajasthan Housing Board Vs BHAGTINDRA KUMAR
National Consumer Disputes Redressal Commission · 2005 2 CPJ 523